166 (Bang-Trib) (vii) CIT, Patiala v. Ganesh Steel Industries

160 Taxmann 127High Court2007#22893 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing 166 (Bang-Trib) (vii) CIT, Patiala v. Ganesh Steel Industries

166 (Bang-Trib) (vii) CIT, Patiala v. Ganesh Steel Industries (160 Taxmann 127) — Cited in 3 Judgments | BharatTax