164 ITD 449 (Hyd. Tri.) 7. Shree Maheshwar Hydel Power Corporation Ltd. v. CIT

31 Taxmann.com 165Reported decision2013#20441 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2019.

Judgments citing 164 ITD 449 (Hyd. Tri.) 7. Shree Maheshwar Hydel Power Corporation Ltd. v. CIT

DCIT, Circle-10(1) vs. Delhi Metro Rail Corp. Ltd., New Delhi

The appeal of the assessee is dismissed

ITA 4432/DEL/2005[2000-2001]Status: DisposedITAT Delhi26 Sept 2019AY 2000-2001

Bench: Ms Suchitra Kamble & Shri Prashant Maharishii.T.A. No. 4432/Del/2005 (A.Y. 2000-01) I.T.A. No. 4433/Del/2005 (A.Y. 2001-02)

Section 10Section 143(3)Section 263Section 271(1)(c)Section 56

…DELHI BENCH: ‘C’ NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A. No. 4432/DEL/2005 (A.Y. 2000-01) I.T.A. No. 4433/DEL/2005 (A.Y. 2001-02) Dy. Commissioner of Income Vs. M/s. Delhi Metro Rail Corpn. Tax, Limited, NBCC Place, Cir.10(1), Room No. 406, Bhishma Pitamah Marg, C.R.Building, IP Estate, Pragati Vihar, New Delhi New Delhi (APPELLANT) (RESPONDENT) I.T.A. No. 1153/DEL/2009 (A.Y. 2003-04) M/s. Delhi Metro Rail Corpn. Vs. Commissioner of Income Tax, Limited, Metro Bhawan, 13 Delhi-IV , Fire Brigade Lane New Delhi Barakhamba Road New Delhi-110…

Delhi Metro Rail Corporation Ltd, New Delhi vs. CIT, New Delhi

The appeal of the assessee is dismissed

ITA 1153/DEL/2009[2003-04]Status: DisposedITAT Delhi26 Sept 2019AY 2003-04

Bench: Ms Suchitra Kamble & Shri Prashant Maharishii.T.A. No. 4432/Del/2005 (A.Y. 2000-01) I.T.A. No. 4433/Del/2005 (A.Y. 2001-02)

Section 10Section 143(3)Section 263Section 271(1)(c)Section 56

…DELHI BENCH: ‘C’ NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A. No. 4432/DEL/2005 (A.Y. 2000-01) I.T.A. No. 4433/DEL/2005 (A.Y. 2001-02) Dy. Commissioner of Income Vs. M/s. Delhi Metro Rail Corpn. Tax, Limited, NBCC Place, Cir.10(1), Room No. 406, Bhishma Pitamah Marg, C.R.Building, IP Estate, Pragati Vihar, New Delhi New Delhi (APPELLANT) (RESPONDENT) I.T.A. No. 1153/DEL/2009 (A.Y. 2003-04) M/s. Delhi Metro Rail Corpn. Vs. Commissioner of Income Tax, Limited, Metro Bhawan, 13 Delhi-IV , Fire Brigade Lane New Delhi Barakhamba Road New Delhi-110…

DCIT, Circle-10(1) vs. Delhi Metro Rail Corporation Ltd

The appeal of the assessee is dismissed

ITA 4433/DEL/2005[2001-2002]Status: DisposedITAT Delhi26 Sept 2019AY 2001-2002

Bench: Ms Suchitra Kamble & Shri Prashant Maharishii.T.A. No. 4432/Del/2005 (A.Y. 2000-01) I.T.A. No. 4433/Del/2005 (A.Y. 2001-02)

Section 10Section 143(3)Section 263Section 271(1)(c)Section 56

…DELHI BENCH: ‘C’ NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A. No. 4432/DEL/2005 (A.Y. 2000-01) I.T.A. No. 4433/DEL/2005 (A.Y. 2001-02) Dy. Commissioner of Income Vs. M/s. Delhi Metro Rail Corpn. Tax, Limited, NBCC Place, Cir.10(1), Room No. 406, Bhishma Pitamah Marg, C.R.Building, IP Estate, Pragati Vihar, New Delhi New Delhi (APPELLANT) (RESPONDENT) I.T.A. No. 1153/DEL/2009 (A.Y. 2003-04) M/s. Delhi Metro Rail Corpn. Vs. Commissioner of Income Tax, Limited, Metro Bhawan, 13 Delhi-IV , Fire Brigade Lane New Delhi Barakhamba Road New Delhi-110…

Conglome Technconstruction Pvt. Ltd., Bangalore vs. Dt.C.I.T., Bangalore

In the result, the assessee’s appeal for Assessment Year 2009-10

ITA 1497/BANG/2014[2009-10]Status: DisposedITAT Bangalore05 Nov 2018AY 2009-10

Bench: Shri Sunil Kumar Yadav & Shri Jason P. Boaz

For Appellant: Shri. S. K. Mutsaddi, CAFor Respondent: Shri. Siddappaji, ACIT
Section 143(1)Section 143(3)Section 147Section 148Section 251(2)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER IT(TP)A No.1497/Bang/2014 Assessment year : 2009-10 M/s. S. L. Plotted Development Vs. The Deputy Commissioner of Projects Pvt. Ltd., Income Tax, (formerly Conglome Circle 11(2), Technoconstruction Pvt. Ltd.,) Bengaluru. No. 33-34, 1&2, 8th Main, 4th Cross, Sadashivanagar, RMV Extension, Bengaluru – 560 008. PAN : AADCC 2135 L APPELLANT RESPONDENT Assessee by : Shri. S. K. Mutsaddi, CA Revenue by : Shri. Siddappaji, ACIT Date of hearing : 10.09.2018 Date of Pronounc…

164 ITD 449 (Hyd. Tri.) 7. Shree Maheshwar Hydel Power Corporation Ltd. v. CIT (31 Taxmann.com 165) — Cited in 4 Judgments | BharatTax