16 (iv) CIT v. Industrial Finance Corporation of India

185 Taxmann.com 296High Court2009#23264 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing 16 (iv) CIT v. Industrial Finance Corporation of India

Clp Wind Farms (India) Pvt. Ltd., New Delhi vs. DCIT Circle-1(1)(2), Ahmedabad

Appeal of the assessee is allowed

ITA 1606/AHD/2019[2016-17]Status: DisposedITAT Ahmedabad31 Aug 2022AY 2016-17
For Appellant: Shri S. N. Soparkar Sr. AdvFor Respondent: Shri Alokkumar, CIT/D.R
Section 250(6)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA No. 1110 /Ahd/2018 & ITA Nos. 1605 & 1606/Ahd/2019 Assessment Year 2014-15 to 2016-17 CLP Wind Farm (India) The DCIT, Ltd. 6th Floor, Chanakya Circle-1(1)(2), Building, Off. Ashram Vs Ahmedabad Road, Ahmedabad-380009 (Respondent) PAN No: AADCC4393G (Appellant) Appellant by :Shri S. N. Soparkar Sr. Adv. & Shri Dhrunal Y Bhatt, A.R. Respondent by : Shri Alokkumar, CIT/D.R. Date of hearing : 29-06-2022 Date of pronouncement : 31 -08-2022 आदेश/ORDER PER :…

Clp Wind Farms (India) Pvt. Ltd., New Delhi vs. DCIT Circle-1(1)(2), Ahmedabad

Appeal of the assessee is allowed

ITA 1605/AHD/2019[2015-16]Status: DisposedITAT Ahmedabad31 Aug 2022AY 2015-16
For Appellant: Shri S. N. Soparkar Sr. AdvFor Respondent: Shri Alokkumar, CIT/D.R
Section 250(6)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA No. 1110 /Ahd/2018 & ITA Nos. 1605 & 1606/Ahd/2019 Assessment Year 2014-15 to 2016-17 CLP Wind Farm (India) The DCIT, Ltd. 6th Floor, Chanakya Circle-1(1)(2), Building, Off. Ashram Vs Ahmedabad Road, Ahmedabad-380009 (Respondent) PAN No: AADCC4393G (Appellant) Appellant by :Shri S. N. Soparkar Sr. Adv. & Shri Dhrunal Y Bhatt, A.R. Respondent by : Shri Alokkumar, CIT/D.R. Date of hearing : 29-06-2022 Date of pronouncement : 31 -08-2022 आदेश/ORDER PER :…

Clp Wind Farms (India) Pvt. Ltd., Ahmedabad vs. DCIT Circle-1(1)(2), Ahmedabad

Appeal of the assessee is allowed

ITA 1110/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad31 Aug 2022AY 2014-15
For Appellant: Shri S. N. Soparkar Sr. AdvFor Respondent: Shri Alokkumar, CIT/D.R
Section 250(6)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Ms. Madhumita Roy, Judicial Member ITA No. 1110 /Ahd/2018 & ITA Nos. 1605 & 1606/Ahd/2019 Assessment Year 2014-15 to 2016-17 CLP Wind Farm (India) The DCIT, Ltd. 6th Floor, Chanakya Circle-1(1)(2), Building, Off. Ashram Vs Ahmedabad Road, Ahmedabad-380009 (Respondent) PAN No: AADCC4393G (Appellant) Appellant by :Shri S. N. Soparkar Sr. Adv. & Shri Dhrunal Y Bhatt, A.R. Respondent by : Shri Alokkumar, CIT/D.R. Date of hearing : 29-06-2022 Date of pronouncement : 31 -08-2022 आदेश/ORDER PER :…

16 (iv) CIT v. Industrial Finance Corporation of India (185 Taxmann.com 296) — Cited in 3 Judgments | BharatTax