159 ITR 253 (Guj./Lakshmiji Sugar Mills Co. (P) Ltd. v. CIT

109 ITR 714High Court1977#12010 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2020 to 2021.

Judgments citing 159 ITR 253 (Guj./Lakshmiji Sugar Mills Co. (P) Ltd. v. CIT

159 ITR 253 (Guj./Lakshmiji Sugar Mills Co. (P) Ltd. v. CIT (109 ITR 714) — Cited in 8 Judgments | BharatTax