158 BFA(2)) (iv) CIT v. P.H.I. Seeds India Ltd.

159 Taxmann 9High Court#19340 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2025.

Judgments citing 158 BFA(2)) (iv) CIT v. P.H.I. Seeds India Ltd.

Raees Alam Siddiqui, Ghazipur vs. Dy. C.I.T., Range - 1, Varanasi

In the result, the appeal of the assessee is allowed

ITA 39/VNS/2024[2015-2016]Status: DisposedITAT Varanasi31 Dec 2025AY 2015-2016

Bench: SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

For Appellant: Sh. Arvind Shukla, AdvocateFor Respondent: Smt. Amandeep Kaur, Sr. DR

Section 143(3)Section 145(3)Section 271Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL VARANASI BENCH, VARANASI (Through Virtual Hearing) BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y. 2015-16 Raees Alam Siddqui, vs. Dy. CIT, Qazi Tola, Ghazipur, U.P. Range-1, Varanasi PAN: AICPS0379L (Appellant) (Respondent) Assessee by: Sh. Arvind Shukla, Advocate Revenue by: Smt. Amandeep Kaur, Sr. DR Date of hearing: 09.10.2025 Date of pronouncement: 31.12.2025 O R D E R PER NIKHIL CHOUDHARY, A.M.: This is an appeal filed by the assessee against the orders of the ld. CIT(A), NFAC confirming the penalty under section 271…

Shri Jai Hind Agarwal, Jaipur vs. ITO, WD-5(4), Jaipur

In the result, this appeal of the assessee is allowed

ITA 146/JPR/2021[2013-14]Status: DisposedITAT Jaipur27 Dec 2021AY 2013-14

Bench: Or At The Time Of Hearing.” 2. The Hearing Of The Appeal Was Concluded Through Video Conference In View Of The Prevailing Situation Of Covid-19 Pandemic.

For Appellant: Shri S.L. Poddar (Adv)For Respondent: Smt. Runi Pal (Addl.CIT)

Section 143(3)Section 271(1)(c)Section 41(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh ,u-ds-lSuh] mik/;{k ,oa Jh lanhi x®lkÃa] U;kf;d lnL; ds le{k BEFORE: SHRI N.K. SAINI, VICE PRESIDENT & SHRI SANDEEP GOSAIN, JM vk;dj vihy la-@ITA No. 146/JP/2021 Assessment Year: 2013-14 cuke Shri Jai Hind Agarwal, I.T.O., Vs. 70-A, Near Valmiki Bhawan, Gupta Ward 5(4), Garden, Ajmer Road, Jaipur. Jaipur. PAN No.: ABEPA 3189 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri S.L. Poddar (Adv) jktLo dh vksj ls@ Revenue by : Smt. Runi Pal (Addl.CIT) lquokbZ dh rkjh[k@ Date…

Shri Harish Tambi, Jaipur vs. Deputy Commissioner of Income Tax, Central Circle-1, Jaipur

In the result, the appeals filed by the assessee are partly allowed

ITA 970/JPR/2018[2004-05]Status: DisposedITAT Jaipur14 Sept 2020AY 2004-05

For Appellant: Shri S.L. Poddar, AdvocateFor Respondent: Ms. Chanchal Meena , Addl. CIT- DR

Section 271(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh ,u-ds-lSuh] mik/;{k ,o lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: SHRI N.K. SAINI, V.P. & SHRI SANDEEP GOSAIN, JM vk;dj vihy la-@ITA No.970 to 974/JP/2018 fu/kZkj.k o"kZ@A.Ys : 2004-05, 2005-06, 2007-08, 2008-09 & 2009-10 The DCIT cuke Shri Harish Tambi Vs. C-33, Sikar House, Outside Central Circle-1 Chandpole Gate, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABYPT 8364 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri S.L. Poddar, Advocate jktLo dh vksj ls…

Shri Vishnu Tambi, Jaipur vs. Deputy Commissioner of Income Tax, Central Circle-1, Jaipur

In the result, the appeals filed by the assessee are partly allowed

ITA 965/JPR/2018[2005-06]Status: DisposedITAT Jaipur14 Sept 2020AY 2005-06

For Appellant: Shri S.L. Poddar, AdvocateFor Respondent: Ms. Chanchal Meena , Addl. CIT- DR

Section 271(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh ,u-ds-lSuh] mik/;{k ,o lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: SHRI N.K. SAINI, V.P. & SHRI SANDEEP GOSAIN, JM vk;dj vihy la-@ITA No.965 to 969/JP/2018 fu/kZkj.k o"kZ@A.Ys : 2005-06, 2006-07, 2007-08, 2009-10 & 2010-11 The DCIT cuke Shri Vishnu Tambi Vs. C-33, Sikar House, Outside Central Circle-1 Chandpole Gate, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABYPT 8365 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri S.L. Poddar, Advocate jktLo dh vksj ls…