157 Taxman\n1/284 ITR 323 (SC) (para 3), Sanchit Software & Solutions (P.) Ltd. v. CIT

210 Taxmann 539Reported decision#19870 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing 157 Taxman\n1/284 ITR 323 (SC) (para 3), Sanchit Software & Solutions (P.) Ltd. v. CIT

157 Taxman\n1/284 ITR 323 (SC) (para 3), Sanchit Software & Solutions (P.) Ltd. v. CIT (210 Taxmann 539) — Cited in 4 Judgments | BharatTax