157 ITR 282 (AP· HC). 3 Hindustan Zinc Ltd. v. Add1.CIT

49 Taxmann.com 581Income Tax Appellate Tribunal#11724 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Judgments citing 157 ITR 282 (AP· HC). 3 Hindustan Zinc Ltd. v. Add1.CIT

SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs. ACIT, CIRCLE-1,, KHAMMAM

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 882/HYD/2014[2007-08]Status: DisposedITAT Hyderabad20 May 2021AY 2007-08

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs. ACIT, CIRCLE-1,, KHAMMAM

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 880/HYD/2014[2006-07]Status: DisposedITAT Hyderabad20 May 2021AY 2006-07

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs. ACIT, CIRCLE-1,, KHAMMAM

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 879/HYD/2014[2005-06]Status: DisposedITAT Hyderabad20 May 2021AY 2005-06

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

ASST. COMMISSIONER OF INCOME TAX CIRCLE-1,, KHAMMAM vs. M/S SINGARENI COLLERIES COMPANY LTD.,, KHAMMAM DIST

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 803/HYD/2014[2010-11]Status: DisposedITAT Hyderabad20 May 2021AY 2010-11

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

ASST. COMMISSIONER OF INCOME TAX CIRCLE-1,, KHAMMAM vs. M/S SINGARENI COLLERIES COMPANY LTD.,, KHAMMAM DIST

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 802/HYD/2014[2009-10]Status: DisposedITAT Hyderabad20 May 2021AY 2009-10

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

ASST. COMMISSIONER OF INCOME TAX CIRCLE-1,, KHAMMAM vs. M/S SINGARENI COLLERIES COMPANY LTD.,, KHAMMAM DIST

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 801/HYD/2014[2006-07]Status: DisposedITAT Hyderabad20 May 2021AY 2006-07

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

THE SINGARENI COLLERIES COMPANY LTD., KOTHJAGUDEM,HYDERABAD vs. ADDL.CITT, KHAMMAM RANGE, KHAMMAM, KHAMMAM

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 561/HYD/2016[2011-12]Status: DisposedITAT Hyderabad20 May 2021AY 2011-12

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

DCIT, CIRCLE-1, KHAMMAM, KHAMMAM vs. THE SINGARENI COLLERIES COMPANY LT.D, KOTHAGUDEM, KOTHAGUDEM

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 519/HYD/2016[2004-05]Status: DisposedITAT Hyderabad20 May 2021AY 2004-05

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs. ACIT, CIRCLE-1,, KHAMMAM

In the result, both the appeals of the revenue for AYs 2009-10 & 2010-11 are dismissed

ITA 884/HYD/2014[2008-09]Status: DisposedITAT Hyderabad20 May 2021AY 2008-09

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahusl.

For Appellant: Shri M.V. Anil KumarFor Respondent: Smt. Anjala Sahu &
Section 143(3)Section 35ESection 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘A', HYDERABAD BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Sl. ITA No. AY Appellant Respondent No. 1 801, 802, 2006-07 , Asst./Dy. M/s Singareni to 803/ 2009-10 & Commissioner Colleries 4 H/2014 and 2010-11 of Income-tax, Company Ltd., 519/H/2016 and 2004- Circle – 1, Khammam 05 Khammam 5 879, 880, 2005-06, M/s Singareni Asst./Dy. to 882, 884, 2006-07, Colleries Commissioner of 11 886 & 2007-08, Company Ltd., Income-tax, 887/H/2014 2007-08, Khammam Circle – 1, and 2008-09, Khammam 561/H/2016 2009-10, 2010-11…

157 ITR 282 (AP· HC). 3 Hindustan Zinc Ltd. v. Add1.CIT (49 Taxmann.com 581) — Cited in 9 Judgments | BharatTax