152 Taxman 308(All). 4. Sardar Balbir Singh v. Income Tax Officer

61 Taxmann.com 320Reported decision2015#25369 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2017 to 2021.

Judgments citing 152 Taxman 308(All). 4. Sardar Balbir Singh v. Income Tax Officer

M/S Global Associates, Bangalore vs. DCIT, Bangalore

In the result, the appeal filed by the assessee is treated as allowed

ITA 602/BANG/2015[2005-06]Status: DisposedITAT Bangalore30 Sept 2021AY 2005-06

Bench: Shri N.V. Vasudevan & Shri B.R. Baskaranassessment Year : 2005-06

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Sankar Ganesh, D.R

Section 143Section 143(3)Section 147Section 148Section 151Section 151(2)

…ITA No.602/Bang/2015 M/s. Global Associates, Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER Assessment Year : 2005-06 M/s. Global Associates No.14, Geneva House Deputy Commissioner of Cunningham Road Income-tax Vs. Bangalore 560 052 Central Circle-1(4) Bengaluru PAN NO :AAGFG0074L APPELLANT RESPONDENT Appellant by : Shri Narendra Sharma, A.R. Respondent by : Shri Sankar Ganesh, D.R. Date of Hearing : 08.09.2021 Date of Pronouncement : 30.09.2021 O R D E R PER B.R. BASKARAN, ACCOUNTANT MEMBER: The a…

Aries Marketers Private Limited, Allahabad vs. Commissioner of Income Tax (Appeals), Allahabad

In the result, appeal filed by the assessee is allowed

ITA 141/ALLD/2019[2007-08]Status: DisposedITAT Allahabad11 Feb 2021AY 2007-08

Bench: Shri Vijay Pal Raoassessment Year: 2007-08

For Appellant: Shri S.K. Khanduja, AdvocateFor Respondent: Shri A.K. Singh, CIT (DR)

Section 143(3)Section 147Section 148Section 151Section 151(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH ‘SMC’ ALLAHABAD [THROUGH VIRTUAL COURT] BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER Assessment Year: 2007-08 Aries Marketers Pvt. Ltd., v. CIT(A), C-27, Mehdauri Colony Aaykar Bhawan, Teliarganj, Allahabad 38. M.G. Marg, Civil Lines, Allahabad TAN/PAN:AAECA 4542J (Appellant) (Respondent) Appellant by: Shri S.K. Khanduja, Advocate Respondent by: Shri A.K. Singh, CIT (DR) Date of hearing: 15.02.2021 Date of pronouncement: 17.02.2021 O R D E R PER SHRI VIJAY PAL RAO, JUDICIAL MEMBER: This appeal by the assessee is directed against the order dated 08.08.2019…

Cairn Uk Holding Ltd., Ahmedabad vs. DCIT (International Taxation), New Delhi

In the result ground No. 5 of the appeal of the assessee is allowed

ITA 1669/DEL/2016[2007-08]Status: DisposedITAT Delhi09 Mar 2017AY 2007-08

Bench: Shri H. S. Sidhu & Shri Prashant Maharishi

For Appellant: Shri Percy Pardiwala Sr. AdvFor Respondent: Shri Sanjay Puri CIT

Section 143(3)Section 144

…P a g e | 1 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 1669 /Del/2016 (Assessment Year: 2007-08) Crain U K Holdings V Deputy Commissioner of Limited Income Tax ( International s 50 Lothian Road Taxation) – Circle 1(2)(1) . Edinburgh , Scotland New Delhi EH39BY PAN : AACCC9135H (Appellant) (Respondent) Assessee by : Shri Percy Pardiwala Sr. Adv Shi P Maheshwari, CA Ms. Aarti Sathe, Adv Revenue by: Shri Sanjay Puri CIT Shri Anuj Arora CIT DR Date of Hearing 19/12/2016 Date of pronouncement 09/03/2017 O…