15 ITA Nos 98 to 101 of 2022 The Fateh Maidan Club Brigada Plaza Unit Owners Association v. ITO, Ward 5(2)(3L Bangalore

129 Taxmann.com 51Reported decision#18947 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 362,162 Indian tax judgments — from 2022 to 2022.

Judgments citing 15 ITA Nos 98 to 101 of 2022 The Fateh Maidan Club Brigada Plaza Unit Owners Association v. ITO, Ward 5(2)(3L Bangalore

15 ITA Nos 98 to 101 of 2022 The Fateh Maidan Club Brigada Plaza Unit Owners Association v. ITO, Ward 5(2)(3L Bangalore (129 Taxmann.com 51) — Cited in 4 Judgments | BharatTax