132 Taxman 165/263 ITR 550 (SC) (iii) Babita Lila v. Union of India 120101

73 Taxmann.com 32Supreme Court of India2016#21335 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2022 to 2023.

Judgments citing 132 Taxman 165/263 ITR 550 (SC) (iii) Babita Lila v. Union of India 120101

132 Taxman 165/263 ITR 550 (SC) (iii) Babita Lila v. Union of India 120101 (73 Taxmann.com 32) — Cited in 4 Judgments | BharatTax