Toyoda Gosei Company, Japan vs. Deputy Commissioner of Income Tax, International Taxation, Circle 2(2), Bengaluru
In the result, the appeal filed by the assessee stands allowed for statistical purposes
ITA 1092/BANG/2023[2021-22]Status: DisposedITAT Bangalore24 Apr 2024AY 2021-22
Bench: Shri Chandra Poojari & Smt Beena Pillai
For Appellant: Shri Rohit Tiwari, AdvocateFor Respondent: Shri G. Manoj Kumar, CIT-DR
Section 143(3)Section 192Section 9(1)(vii)Section 90
…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT BEENA PILLAI, JUDICIAL MEMBER IT(IT)A No. 1092/Bang/2023 Assessment Year : 2021-22 M/s. Toyoda Gosei Company, Japan C/o. Toyoda Gosei The Deputy South India Pvt. Ltd., Commissioner Building No. 1, of Income Tax, Toyoda Techno Park, International Plot No. 20, Taxation Bidadi Industrial Circle 2(2), Vs. Area, Bidadi, Bangalore. Karnataka – 562 109. PAN: AAEFT2706N APPELLANT RESPONDENT Assessee by : Shri Rohit Tiwari, Advocate Revenue by : Shri G. Manoj Kumar, CIT-DR Date of Hearing : 01-02-2024 Dat…
