123/223 Taxman 463/365 ITR 436 (Delhi), CIT v. Naidunia News & Networking (P.) Ltd.

23 Taxmann.com 422High Court2012#19982 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Judgments citing 123/223 Taxman 463/365 ITR 436 (Delhi), CIT v. Naidunia News & Networking (P.) Ltd.

Mesers Hotel Grand Mumtaz, Srinagar vs. Assistant Commissioner of Income Tax, Circle-3, Srinagar

In the result, appeal of the assessee ITA441/Asr/2018 is allowed

ITA 441/ASR/2018[2013-14]Status: DisposedITAT Amritsar25 Aug 2022AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 441/Asr/2018 Assessment Year: 2013-14 M/s Hotel Grand Mumtaz, M.A. Vs. ACIT, Circle-3 Road, Srinagar, Kashmir. Srinagar. [PAN:AAEFH1182J] (Respendent) (Appellant) Appellant by Sh. None. (Written Submission) Respondent by Sh.S.M. Surendranath, Sr. DR. Date of Hearing 22.08.2022 Date of Pronouncement 25 .08.2022 ORDER Per:Anikesh Banerjee, JM: The instant appeal was filed by the assessee against the order of the ld. Commissioner of Income Tax(Appeals)-…

Shri Harshvardhan Johari, Jaipur vs. Deputy Commissioner of Income Tax, Central Circle-3, Jaipur

In the result, ground no. 2 of assessee’s appeal is dismissed

ITA 654/JPR/2017[2010-11]Status: DisposedITAT Jaipur12 Mar 2020AY 2010-11

For Appellant: Shri Dileep Shivpuri (Adv.)For Respondent: Shri Varinder Mehta (CIT) a

Section 132Section 139Section 139(1)Section 143(1)Section 143(3)Section 153ASection 37Section 37(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES ”A”, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 654/JP/2017 fu/kZkj.k o"kZ@Assessment Years : 2010-11 cuke Shri Harshvardhan Johari The DCIT, Vs. T-2 Pallavi Apartment, Central Circle-3, Opp. Laxmi Vilas Hotel, Jaipur. Tonk Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFVPJ 2660 R vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Dileep Shivpuri (Adv.) jktLo…

Singhi & Co., Kolkata vs. ACIT, Cir-54, Kolkata

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 971/KOL/2016[2010-2011]Status: DisposedITAT Kolkata28 Nov 2018AY 2010-2011

Bench: Sh. P.M.Jagtap & Sh. S.S.Viswanethra Ravi[Assessment Year: 2010-11] Vs Singhi & Co., Acit, 1B, Old Post Office Street, Circle-54, 54/1, Rafi Kolkata-700001. Ahmed Kidwai Road, Pan-Aasfs9578D Kolkata-700016. (Appellant) (Respondent) Appellant By Sh.Akkal Dudhwewala, Fca Respondent By Sh. Pradip Majumden, Addl. Cit. Sr.Dr Date Of Hearing 03.09.2018 Date Of Pronouncement 28.11.2018 Order Per S.S. Viswanethra Ravi

…ITA No.971/KOL/2016 [Assessment Year: 2010-11] IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH "A”, KOLKATA BEFORE SH. P.M.JAGTAP, VICE PRESIDENT AND SH. S.S.VISWANETHRA RAVI, JUDICIAL MEMBER [Assessment Year: 2010-11] vs Singhi & Co., ACIT, 1B, Old Post Office Street, Circle-54, 54/1, Rafi Kolkata-700001. Ahmed Kidwai Road, PAN-AASFS9578D Kolkata-700016. (Appellant) (Respondent) Appellant by Sh.Akkal Dudhwewala, FCA Respondent by Sh. Pradip Majumden, Addl. CIT. Sr.DR Date of Hearing 03.09.2018 Date of Pronouncement 28.11.2018 ORDER PER S.S. VISWANETHRA RAVI, JUDICIAL MEMBER This appeal filed by the ass…

M/S Bansal Alloys & Metals Pvt. Ltd., Mandi Gobindgarh vs. ACIT, Mandi Gobindgarh

In the result, appeal of the assessee is allowed for statistical purposes

ITA 526/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh03 Oct 2018AY 2013-14

Bench: Ms. Diva Singh & Dr. B.R.R.Kumarassessment Year: 2013-14

For Appellant: Shri Ashwani Kumar &For Respondent: Shri Yoginder Mittal,Addl. CIT

Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCHES ‘A, CHANDIGARH BEFORE MS. DIVA SINGH, JUDICIAL MEMBER AND Dr. B.R.R.KUMAR, ACCOUNTANT MEMBER Assessment Year: 2013-14 M/s Bansal Alloys & Metals P.Ltd., Vs The ACIT, G.T.Road, Mandi Gobindgarh. Circle, PAN : AACB7472L Mandi Gobindgarh. (Appellant) (Respondent) Appellant by : Shri Ashwani Kumar & Ms. Kanika Gupta, C.A. Respondent by : Shri Yoginder Mittal,Addl. CIT Date of hearing : 12.07.2018 Date of Pronouncement : 03.10.2018 ORDER PER DIVA SINGH The present appeal has been filed by the assessee assailing the correctness of the order 05.03.2018 of CI…