12 TMI 562 (ii) DCIT v. Madurai District Central Co-operative Bank Ltd.

51 Taxmann 194Reported decision#15930 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 361,821 Indian tax judgments — from 2017 to 2017.

Judgments citing 12 TMI 562 (ii) DCIT v. Madurai District Central Co-operative Bank Ltd.

Canara Bank, Bangalore vs. JCIT, Bangalore

In the result, the appeal for the Assessment Years 2006-07 and 2007-08 are allowed and Appeal for the A

ITA 1017/BANG/2015[2006-07]Status: DisposedITAT Bangalore24 Oct 2017AY 2006-07

Bench: Shri Vijay Pal Rao & Shri G. Manjunath

For Appellant: Shri S. Ananthan, CAFor Respondent: Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru
Section 147Section 148Section 36(1)(vii)Section 36(1)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ A ’ BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI G. MANJUNATH, ACCOUNTANT MEMBER I.T. A. No.1017 to 1019/Bang/2015 (Assessment Years : 2006-07 to 2008-09) M/s. Canara Bank, Head Office, 112, J.C. Road, Bangalore-560 002. …. Appellant. Vs. Jt. Commissioner of Income Tax, LTU, Bangalore. ….. Respondent. Appellant By : Shri S. Ananthan, CA Respondent By : Shri G.R. Reddy, CIT (DR) (ITAT)-1, Bengaluru. Date of Hearing : 21.08.2017. Date of Pronouncement : 24.10.2017. O R D E R Per Bench : These three appeals by the assessee are directed against…

Canara Bank, Bangalore vs. JCIT, Bangalore

In the result, the appeal filed by the revenue is dismissed

ITA 931/BANG/2016[2011-12]Status: DisposedITAT Bangalore15 Sept 2017AY 2011-12

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CAFor Respondent: Shri G.R. Reddy, CIT(DR)
Section 143(3)Section 36(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.1493/Bang/2014 (Assessment year: 2010-11) and M/s. Canara Bank, BSCA Section, Head Office, 112, JC Road, Bengaluru-560002. … Appellant PAN:AAACC 6106 G Vs. Joint Commissioner of Income-tax, LTU, Bengaluru. … Respondent AND ITA No.1440/Bang/2014 (Assessment year: 2010-11) and Joint Commissioner of Income-tax, LTU, Bengaluru. … Appellant Vs. M/s.Canara Bank, Bengaluru. … Respondent Assessee by : Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CA. Revenue…

Canara Bank, Bangalore vs. JCIT, Bangalore

In the result, the appeal filed by the revenue is dismissed

ITA 1493/BANG/2014[2010-11]Status: DisposedITAT Bangalore15 Sept 2017AY 2010-11

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CAFor Respondent: Shri G.R. Reddy, CIT(DR)
Section 143(3)Section 36(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.1493/Bang/2014 (Assessment year: 2010-11) and M/s. Canara Bank, BSCA Section, Head Office, 112, JC Road, Bengaluru-560002. … Appellant PAN:AAACC 6106 G Vs. Joint Commissioner of Income-tax, LTU, Bengaluru. … Respondent AND ITA No.1440/Bang/2014 (Assessment year: 2010-11) and Joint Commissioner of Income-tax, LTU, Bengaluru. … Appellant Vs. M/s.Canara Bank, Bengaluru. … Respondent Assessee by : Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CA. Revenue…

Joint Commissioner of Income Tax, Bangalore vs. M/S Canara Bank, Bangalore

In the result, the appeal filed by the revenue is dismissed

ITA 1440/BANG/2014[2010-11]Status: DisposedITAT Bangalore15 Sept 2017AY 2010-11

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CAFor Respondent: Shri G.R. Reddy, CIT(DR)
Section 143(3)Section 36(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.1493/Bang/2014 (Assessment year: 2010-11) and M/s. Canara Bank, BSCA Section, Head Office, 112, JC Road, Bengaluru-560002. … Appellant PAN:AAACC 6106 G Vs. Joint Commissioner of Income-tax, LTU, Bengaluru. … Respondent AND ITA No.1440/Bang/2014 (Assessment year: 2010-11) and Joint Commissioner of Income-tax, LTU, Bengaluru. … Appellant Vs. M/s.Canara Bank, Bengaluru. … Respondent Assessee by : Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CA. Revenue…

Canara Bank vs. Addl.C.I, .T

In the result, the appeal filed by the revenue is dismissed

ITA 979/BANG/2013[2009-10]Status: DisposedITAT Bangalore15 Sept 2017AY 2009-10

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CAFor Respondent: Shri G.R. Reddy, CIT(DR)
Section 143(3)Section 36(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.1493/Bang/2014 (Assessment year: 2010-11) and M/s. Canara Bank, BSCA Section, Head Office, 112, JC Road, Bengaluru-560002. … Appellant PAN:AAACC 6106 G Vs. Joint Commissioner of Income-tax, LTU, Bengaluru. … Respondent AND ITA No.1440/Bang/2014 (Assessment year: 2010-11) and Joint Commissioner of Income-tax, LTU, Bengaluru. … Appellant Vs. M/s.Canara Bank, Bengaluru. … Respondent Assessee by : Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CA. Revenue…

J.C.I.T vs. M/S Canara Bank

In the result, the appeal filed by the revenue is dismissed

ITA 1035/BANG/2013[2009-10]Status: DisposedITAT Bangalore15 Sept 2017AY 2009-10

Bench: Shri Vijay Pal Rao & Shri Inturi Rama Rao

For Appellant: Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CAFor Respondent: Shri G.R. Reddy, CIT(DR)
Section 143(3)Section 36(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER ITA No.1493/Bang/2014 (Assessment year: 2010-11) and M/s. Canara Bank, BSCA Section, Head Office, 112, JC Road, Bengaluru-560002. … Appellant PAN:AAACC 6106 G Vs. Joint Commissioner of Income-tax, LTU, Bengaluru. … Respondent AND ITA No.1440/Bang/2014 (Assessment year: 2010-11) and Joint Commissioner of Income-tax, LTU, Bengaluru. … Appellant Vs. M/s.Canara Bank, Bengaluru. … Respondent Assessee by : Shri G.Sarangan, Senior Advocate and Shri S.Ananthan, CA. Revenue…

12 TMI 562 (ii) DCIT v. Madurai District Central Co-operative Bank Ltd. (51 Taxmann 194) — Cited in 6 Judgments | BharatTax