117 ITR 15 (AP) and CIT v. Hindusthan Motors Ltd.

39 Taxmann 54High Court#24792 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2019 to 2019.

Judgments citing 117 ITR 15 (AP) and CIT v. Hindusthan Motors Ltd.