115 (Del.). (iv) CIT v. Priya Village Roadshows Ltd.

223 Taxmann 97High Court2014#23728 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2017 to 2025.

Sections most often in play

Section 143(3)Section 144C Section 271(1)(c)Section 32 Section 36(1)(iii)Section 37 Section 40(a)(ia)Section 40A(2)(b)

Judgments citing 115 (Del.). (iv) CIT v. Priya Village Roadshows Ltd.

M/S. Religare Capital Markets Ltd., New Delhi vs. DCIT, New Delhi

Appeal is partly allowed in above terms

ITA 753/DEL/2016[2011-12]Status: DisposedITAT Delhi12 Aug 2025AY 2011-12

Bench: SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

Section 143(3)Section 144CSection 68Section 92Section 92B

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2011-12 Vs. DCIT, Religare Capital Markets Ltd., D-3, P3B, District Centre, Circle-21(1), Saket, New Delhi New Delhi PAN: AADCR5200R (Appellant) (Respondent) Assessee by Sh. Ajay Vohra, Sr. Adv. Ms. Somya Jain, CA Department by Sh. Ramesh Chand, Sr. DR Date of hearing 14.05.2025 Date of pronouncement 12.08.2025 ORDER PER SATBEER SINGH GODARA, JM This assessee’s appeal for assessment year 2011-12 is directed against Deputy Commissioner of I…

M/S. Bg Exploration & Production India Ltd., Mumbai vs. JCIT (International Taxation), Dehradun

In the result, the appeal filed by the assessee is partly allowed for

ITA 1478/DEL/2017[2011-12]Status: DisposedITAT Delhi18 Jul 2018AY 2011-12

Bench: Shri R. K. Panda & Ms. Suchitra Kambleassessment Year : 2011-12 Bg Exploration & Production India Jcit (International Taxation), Ltd., Dehradun. Lake Boulevard Road, Vs. Hiranandani Business Park, Powai, Mumbai.

For Appellant: Shri Ajay Vohra, Sr.Adv

Section 143(3)Section 144C(5)Section 153Section 153(4)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-2”, NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year : 2011-12 BG Exploration & Production India JCIT (International Taxation), Ltd., Dehradun. Lake Boulevard Road, Vs. Hiranandani Business Park, Powai, Mumbai. PAN : AAACE4569K (Appellant) (Respondent) Assessee by : Shri Ajay Vohra, Sr.Adv. Shri Sahil Sharma, CA : Shri H. K. Choudhary, CIT-DR Department by Date of hearing : 19-04-2018 Date of pronouncement : 18-07-2018 O R D E R PER R. K. PANDA, AM : This appeal filed by the assessee is directed ag…

DDIT, Dehradun vs. Bg Exploration & Production India Ltd., Mumbai

In the result ground No. 2 of the appeal of the assessee is dismissed

ITA 2227/DEL/2014[2009-10]Status: DisposedITAT Delhi26 Apr 2017AY 2009-10

Bench: Shri I. C. Sudhir & Shri Prashant Maharishidy. Director Of Income Tax, Bg Exploration & Production India International Taxation, Ltd, Dehradun Bg House, Vs. Lake Boulevard Road, Hiranandani Business Park, Powai, Mumbai Pan: Aaace4569K (Appellant) (Respondent)

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Sh. NC Swain, CIT DR

Section 143(3)Section 144CSection 92

…DDIT V B G Exploration & Production India Limited ITA no 2227/Del/2014 & CO 13/Del/2015 A Y 2009-10 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I (2)” NEW DELHI BEFORE SHRI I. C. SUDHIR, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Dy. Director of Income Tax, BG Exploration & Production India International Taxation, Ltd, Dehradun BG House, Vs. Lake Boulevard Road, Hiranandani Business Park, Powai, Mumbai PAN: AAACE4569K (Appellant) (Respondent) CO No. 13/Del/2015 (In ITA No. 2227/Del/2014) (Assessment Year: 2009-10) BG Exploration & Production India Dy. Director of Income Tax, Ltd, Internati…