111 TAXMAN 566 (DELHI) B. Commissioner of Income-tax v. P.R. Metrani

120 Taxmann 612High Court#18924 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing 111 TAXMAN 566 (DELHI) B. Commissioner of Income-tax v. P.R. Metrani

DCIT, NEW DELHI vs. M/S. VASUDEVA JEWELLERS PVT. LTD., NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 4248/DEL/2014[2008-09]Status: DisposedITAT Delhi15 Mar 2019AY 2008-09

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

DCIT, NEW DELHI vs. M/S. VASUDEVA JEWELLERS PVT. LTD., NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 4247/DEL/2014[2007-08]Status: DisposedITAT Delhi15 Mar 2019AY 2007-08

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

DCIT, NEW DELHI vs. M/S. VASUDEVA JEWELLERS PVT. LTD., NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 4246/DEL/2014[2006-07]Status: DisposedITAT Delhi15 Mar 2019AY 2006-07

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

VASUDEVA JEWELLERS PVT. LTD.,NEW DELHI vs. DCIT, NEW DELHI

In the result the appeal of Revenue for AY 2008-09 is

ITA 3669/DEL/2014[2007-08]Status: DisposedITAT Delhi15 Mar 2019AY 2007-08

Bench: Shri G.D.Agrawal & Shri Sudhanshu Srivastava

For Appellant: Sh. Ved Jain, Adv, Sh. Ashish GoelFor Respondent: Shri J.K.Mishra, CIT-DR
Section 132(1)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI G.D.AGRAWAL, VICE PRESIDENT & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-4246-4248/Del/2014 (Assessment Year: 2006-07, 2007-08, 2008-09) DCIT Vs. M/s. Vasudeva Jewellers Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Assessment Year : 2007-08 M/s. Vasudeva Jewellers Vs. DCIT Pvt. Ltd. Central Circle-11 2653, Vijay Plaza Building, New Delhi Karol Bagh, New Delhi PAN : AABCV6233G Appellant Respondent Assessee by : Sh. Ved Jain, Adv, Sh. Ashish Goel, Ms. Surbhi Goel, C…

111 TAXMAN 566 (DELHI) B. Commissioner of Income-tax v. P.R. Metrani (120 Taxmann 612) — Cited in 4 Judgments | BharatTax