110, (iii) ITO v. Bardoli Vibhag Gram Vikas Co-op. Credit Soc. Ltd.

96 Taxmann.com 529Reported decision2018#21680 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing 110, (iii) ITO v. Bardoli Vibhag Gram Vikas Co-op. Credit Soc. Ltd.

110, (iii) ITO v. Bardoli Vibhag Gram Vikas Co-op. Credit Soc. Ltd. (96 Taxmann.com 529) — Cited in 4 Judgments | BharatTax