11. Recently in Atma Ram Properties (P.) Ltd. v. Dy. CIT

Nishit Fincap P. Ltd., Delhi vs. ITO Ward 18(3), New Delhi

In the result, the appeal filed by the assessee is

Bench: Shri R. K. Panda[Assessment Year: 2008-09]

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘SMC’: NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER [Assessment Year: 2008-09] M/s Nishit Fincap Private Income Tax Officer, Limited, Ward-18(3), B-1/14, Upper Ground Vs New Delhi Floor, Rana Pratap Bagh, Delhi-110007 PAN-AAACN3687M Assessee Revenue Assessee by Sh. Suresh Kumar Gupta, Adv. Revenue by Sh. Om Prakash Sr. DR Date of Hearing 29.03.2022 Date of Pronouncement 11 .04.2022 ORDER PER R.K. PANDA, AM, This appeal filed by the assessee is directed against the order dated 27/04/2021 of the CIT(A) National Faceless Appeal Centre (NFAC) for Assessm…

Gm Overseas, New Delhi vs. ACIT Circle-48(1), New Delhi

In the result, the appeal filed by the assessee is allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI N.K. CHOUDHRY, JUDICIAL MEMBER Assessment Year: 2010-11 GM Overseas, Vs ACIT, A-2/132, Prateek Apartments, Circle-48(1), Paschim Vihar, New Delhi. New Delhi. PAN: AAAFG2529A (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, CA Revenue by : Shri Hemant Gupta, Sr. DR Date of Hearing : 15.02.2022 Date of Pronouncement : 21.03.2022 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee is directed against the order dated 26th February, 2019 of the CIT(A)-16, New Delhi, relating to assess…

ACIT, New Delhi vs. M/S. Maharaji Education Trust, Ghaziabad

The appeal are dismissed

Bench: Shri Kuldip Singh & Shri Prashant Maharishi(Through Video Conferencing)

…IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH “E”: NEW DELHI ] BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA. No. 5138/Del/2016 (Assessment Year: 2007-08) ACIT, M/s. Maharaji Education Vs. Trust, Central Circle : 6, No. 1 – Santosh Nagar, Pratap Vihar, New Delhi. Ghaziabad – 201 009. PAN: AAATM5225F (Appellant) (Respondent) Assessee by : Shri Suresh Gupta, C. A. Department by: Ms. Paramita M. Biswas[CIT]– DR Date of Hearing : 21/09/2021 Date of pronouncement : 13/10/2021 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This appeal is fi…

Samsung India Electronics Pvt. Ltd., Gurgaon vs. Addl. CIT, New Delhi

In the result, the appeal of the assessee is allowed and that of the

Bench: : Shri Bhavnesh Saini & Shri L.P. Sahu

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘G’ NEW DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA No. 1190/Del./2013 Asstt. Year : 2002-03 Samsung India Electronics Pvt. Ltd., vs. Addl. CIT, Range-7, 3rd Floor, Tower-C, Vipul Tech Square, New Delhi. Sector 43,Golf Course Road, Gurgaon. (PAN: AAACS 5123K) ITA No. 1198/Del./2013 Asstt. Year : 2002-03 Addl. CIT, Range-7, vs. Samsung India Electronics Pvt. Ltd., New Delhi. 3rd Floor, Tower-C, Vipul Tech Square, Sector 43,Golf Course Road, Gurgaon. (Appellant) (Respondent) Assessee by : Sh. Rupesh Jain, Advoc…

M/S New Delhi Television Ltd., New Delhi vs. ACIT, New Delhi

In the result, both the appeals of the assessee are allowed

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘E’ NEW DELHI BEFORE : SHRI I.C. SUDHIR, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA Nos. 1023/Del./2013 Asstt. Year : 2003-04 New Delhi Television Ltd., vs. A.C.I.T., Circle 13(1), 207, Okhla Industrial Estate, New Delhi. Phase-III, New Delhi. [PAN : AAACN0865 D] ITA Nos. 5126/Del./2011 Asstt. Year : 2003-04 New Delhi Television Ltd., vs. Commissioner of 207, Okhla Industrial Estate, Income-tax-V, New Delhi. Phase-III, New Delhi. (Appellant) (Respondent) Appellant by : Shri Tarandeep Singh, C.A. Respondent by : Shri R.L. Meena, CIT/DR Date of hearin…

New Delhi Television Ltd., New Delhi vs. CIT, New Delhi

In the result, both the appeals of the assessee are allowed

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘E’ NEW DELHI BEFORE : SHRI I.C. SUDHIR, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA Nos. 1023/Del./2013 Asstt. Year : 2003-04 New Delhi Television Ltd., vs. A.C.I.T., Circle 13(1), 207, Okhla Industrial Estate, New Delhi. Phase-III, New Delhi. [PAN : AAACN0865 D] ITA Nos. 5126/Del./2011 Asstt. Year : 2003-04 New Delhi Television Ltd., vs. Commissioner of 207, Okhla Industrial Estate, Income-tax-V, New Delhi. Phase-III, New Delhi. (Appellant) (Respondent) Appellant by : Shri Tarandeep Singh, C.A. Respondent by : Shri R.L. Meena, CIT/DR Date of hearin…