107 (Bombay) 2. Orican Enterprises Ltd. v. DCIT

170 Taxmann.com 636Income Tax Appellate Tribunal2025#12279 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

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Judgments citing 107 (Bombay) 2. Orican Enterprises Ltd. v. DCIT

107 (Bombay) 2. Orican Enterprises Ltd. v. DCIT (170 Taxmann.com 636) — Cited in 8 Judgments | BharatTax