104 ITR 664 Allahabad; Ratan Udyog v. ITO

121 ITR 237High Court1980#14764 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2025.

Judgments citing 104 ITR 664 Allahabad; Ratan Udyog v. ITO

104 ITR 664 Allahabad; Ratan Udyog v. ITO (121 ITR 237) — Cited in 6 Judgments | BharatTax