103 ITR 437 (SC) ITO v. Lakhmani Mewaldas (P- 124

164 Taxmann.com 763High Court2024#19416 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2025 to 2026.

Issues it is cited on

Judgments citing 103 ITR 437 (SC) ITO v. Lakhmani Mewaldas (P- 124

103 ITR 437 (SC) ITO v. Lakhmani Mewaldas (P- 124 (164 Taxmann.com 763) — Cited in 4 Judgments | BharatTax