1. Natural Products Biotech Ltd. v. DCIT

153 ITD 58Income Tax Appellate Tribunal2015#11133 most cited

9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2016 to 2017.

Judgments citing 1. Natural Products Biotech Ltd. v. DCIT

ACIT, New Delhi vs. M/S. Jmsw Infracon Pvt. Ltd., New Delhi

In the result, the cross objection of the assessee is allowed and the appeal of the Revenue is dismissed

ITA 1079/DEL/2012[2008-09]Status: DisposedITAT Delhi31 May 2017AY 2008-09

Bench: Sh. Sidhu & Sh. O.P. Kant

…king whether any satisfaction has been recorded in the files of the searched parties.” 15.1 Reliance has been placed on the following decisions of the Income Tax Appellate Tribunal (in short “the Tribunal”): 1. Natural Products Biotech Ltd. Vs. DCIT, (2015) 153 ITD 58 (Delhi) 2. DSL Properties Private Limited Vs. DCIT, (2013) 60 SOT 88 (Delhi) 3. Tanvir collections (p) Ltd Vs. ACIT, (2015) 153 ITD 486 (Delhi) 4. Satkar Fincap Limited Vs. ACIT, (2016) 66 taxmann.com 107 (Delhi-Trib) 5. ACIT Vs. Command Detective and Securities Private Limited (ITA No. 4129-4134/Del/2012) 15.2 Reliance has been placed on the foll…

ACIT, New Delhi vs. M/S. Jmsw Infracon Pvt. Ltd., New Delhi

In the result, the cross objection of the assessee is allowed and the appeal of the Revenue is dismissed

ITA 1074/DEL/2012[2003-04]Status: DisposedITAT Delhi31 May 2017AY 2003-04

Bench: Sh. Sidhu & Sh. O.P. Kant

…king whether any satisfaction has been recorded in the files of the searched parties.” 15.1 Reliance has been placed on the following decisions of the Income Tax Appellate Tribunal (in short “the Tribunal”): 1. Natural Products Biotech Ltd. Vs. DCIT, (2015) 153 ITD 58 (Delhi) 2. DSL Properties Private Limited Vs. DCIT, (2013) 60 SOT 88 (Delhi) 3. Tanvir collections (p) Ltd Vs. ACIT, (2015) 153 ITD 486 (Delhi) 4. Satkar Fincap Limited Vs. ACIT, (2016) 66 taxmann.com 107 (Delhi-Trib) 5. ACIT Vs. Command Detective and Securities Private Limited (ITA No. 4129-4134/Del/2012) 15.2 Reliance has been placed on the foll…

ACIT, New Delhi vs. M/S. Victory Township Pvt. Ltd., New Delhi

In the result, the appeals of the assessees are allowed and that of the department are dismissed

ITA 6235/DEL/2014[2008-09]Status: DisposedITAT Delhi24 Mar 2017AY 2008-09

Bench: Sh. N. K. Saini, Am & Smt. Beena Pillai, Jm Ita Nos. 6208 & 6209/Del/2014 : Asstt. Years : 2009-10 & 2010-11 Victory Dwellings Pvt. Ltd., Vs Acit, 208, Gupta Tower, Azadpur Central Circle-09, Commercial Complex, Azadpur, New Delhi New Delhi-110033 (Appellant) (Respondent)

…/Del/2012 order dated 27.07.2016 (ITAT, Del.) " Narsi Creations Vs DCIT in ITA No. 3186, 3188 to 3194 of 2013 order dated 10.05.2016 (ITAT, Del.) " Nageshwar Investment Ltd. in ITA No. 5393/Del/2012 (ITAT, Del.) " Natural Products Bio Tech Ltd. Vs DCIT (2015) 153 ITD 58 (Del. Trib.) " Andaman Timber Industries Vs CCE in Civil Appeal No. 4228 of 2006 order dated 02.09.2015 (Hon’ble SC) " Prakash Chand Nahata Vs Union of India 163 CTR 310 (SC) " Kishan Chand Chellaram Vs CIT 125 ITR 713 (SC) " CIT Vs SMC Share Brokers Ltd. 288 ITR 345 (Del.) " Alok Aggarwal Vs DCIT (2000) 67 TTJ 109 (Del.) 12. It was further submit…

ACIT, New Delhi vs. M/S. Victory Dwellings Pvt. Ltd., New Delhi

In the result, the appeals of the assessees are allowed and that of the department are dismissed

ITA 6230/DEL/2014[2009-10]Status: DisposedITAT Delhi24 Mar 2017AY 2009-10

Bench: Sh. N. K. Saini, Am & Smt. Beena Pillai, Jm Ita Nos. 6208 & 6209/Del/2014 : Asstt. Years : 2009-10 & 2010-11 Victory Dwellings Pvt. Ltd., Vs Acit, 208, Gupta Tower, Azadpur Central Circle-09, Commercial Complex, Azadpur, New Delhi New Delhi-110033 (Appellant) (Respondent)

…/Del/2012 order dated 27.07.2016 (ITAT, Del.) " Narsi Creations Vs DCIT in ITA No. 3186, 3188 to 3194 of 2013 order dated 10.05.2016 (ITAT, Del.) " Nageshwar Investment Ltd. in ITA No. 5393/Del/2012 (ITAT, Del.) " Natural Products Bio Tech Ltd. Vs DCIT (2015) 153 ITD 58 (Del. Trib.) " Andaman Timber Industries Vs CCE in Civil Appeal No. 4228 of 2006 order dated 02.09.2015 (Hon’ble SC) " Prakash Chand Nahata Vs Union of India 163 CTR 310 (SC) " Kishan Chand Chellaram Vs CIT 125 ITR 713 (SC) " CIT Vs SMC Share Brokers Ltd. 288 ITR 345 (Del.) " Alok Aggarwal Vs DCIT (2000) 67 TTJ 109 (Del.) 12. It was further submit…

ACIT, New Delhi vs. M/S. Victory Dwellings Pvt. Ltd., New Delhi

In the result, the appeals of the assessees are allowed and that of the department are dismissed

ITA 6228/DEL/2014[2007-08]Status: DisposedITAT Delhi24 Mar 2017AY 2007-08

Bench: Sh. N. K. Saini, Am & Smt. Beena Pillai, Jm Ita Nos. 6208 & 6209/Del/2014 : Asstt. Years : 2009-10 & 2010-11 Victory Dwellings Pvt. Ltd., Vs Acit, 208, Gupta Tower, Azadpur Central Circle-09, Commercial Complex, Azadpur, New Delhi New Delhi-110033 (Appellant) (Respondent)

…/Del/2012 order dated 27.07.2016 (ITAT, Del.) " Narsi Creations Vs DCIT in ITA No. 3186, 3188 to 3194 of 2013 order dated 10.05.2016 (ITAT, Del.) " Nageshwar Investment Ltd. in ITA No. 5393/Del/2012 (ITAT, Del.) " Natural Products Bio Tech Ltd. Vs DCIT (2015) 153 ITD 58 (Del. Trib.) " Andaman Timber Industries Vs CCE in Civil Appeal No. 4228 of 2006 order dated 02.09.2015 (Hon’ble SC) " Prakash Chand Nahata Vs Union of India 163 CTR 310 (SC) " Kishan Chand Chellaram Vs CIT 125 ITR 713 (SC) " CIT Vs SMC Share Brokers Ltd. 288 ITR 345 (Del.) " Alok Aggarwal Vs DCIT (2000) 67 TTJ 109 (Del.) 12. It was further submit…

ACIT, New Delhi vs. M/S. Victory Structures Pvt. Ltd., New Delhi

In the result, the appeals of the assessees are allowed and that of the department are dismissed

ITA 6225/DEL/2014[2008-09]Status: DisposedITAT Delhi24 Mar 2017AY 2008-09

Bench: Sh. N. K. Saini, Am & Smt. Beena Pillai, Jm Ita Nos. 6208 & 6209/Del/2014 : Asstt. Years : 2009-10 & 2010-11 Victory Dwellings Pvt. Ltd., Vs Acit, 208, Gupta Tower, Azadpur Central Circle-09, Commercial Complex, Azadpur, New Delhi New Delhi-110033 (Appellant) (Respondent)

…/Del/2012 order dated 27.07.2016 (ITAT, Del.) " Narsi Creations Vs DCIT in ITA No. 3186, 3188 to 3194 of 2013 order dated 10.05.2016 (ITAT, Del.) " Nageshwar Investment Ltd. in ITA No. 5393/Del/2012 (ITAT, Del.) " Natural Products Bio Tech Ltd. Vs DCIT (2015) 153 ITD 58 (Del. Trib.) " Andaman Timber Industries Vs CCE in Civil Appeal No. 4228 of 2006 order dated 02.09.2015 (Hon’ble SC) " Prakash Chand Nahata Vs Union of India 163 CTR 310 (SC) " Kishan Chand Chellaram Vs CIT 125 ITR 713 (SC) " CIT Vs SMC Share Brokers Ltd. 288 ITR 345 (Del.) " Alok Aggarwal Vs DCIT (2000) 67 TTJ 109 (Del.) 12. It was further submit…

Victory Township Pvt. Ltd., Delhi vs. DCIT, New Delhi

In the result, the appeals of the assessees are allowed and that of the department are dismissed

ITA 6215/DEL/2014[2010-11]Status: DisposedITAT Delhi24 Mar 2017AY 2010-11

Bench: Sh. N. K. Saini, Am & Smt. Beena Pillai, Jm Ita Nos. 6208 & 6209/Del/2014 : Asstt. Years : 2009-10 & 2010-11 Victory Dwellings Pvt. Ltd., Vs Acit, 208, Gupta Tower, Azadpur Central Circle-09, Commercial Complex, Azadpur, New Delhi New Delhi-110033 (Appellant) (Respondent)

…/Del/2012 order dated 27.07.2016 (ITAT, Del.) " Narsi Creations Vs DCIT in ITA No. 3186, 3188 to 3194 of 2013 order dated 10.05.2016 (ITAT, Del.) " Nageshwar Investment Ltd. in ITA No. 5393/Del/2012 (ITAT, Del.) " Natural Products Bio Tech Ltd. Vs DCIT (2015) 153 ITD 58 (Del. Trib.) " Andaman Timber Industries Vs CCE in Civil Appeal No. 4228 of 2006 order dated 02.09.2015 (Hon’ble SC) " Prakash Chand Nahata Vs Union of India 163 CTR 310 (SC) " Kishan Chand Chellaram Vs CIT 125 ITR 713 (SC) " CIT Vs SMC Share Brokers Ltd. 288 ITR 345 (Del.) " Alok Aggarwal Vs DCIT (2000) 67 TTJ 109 (Del.) 12. It was further submit…

Victory Dwellings Pvt. Ltd., Delhi vs. DCIT, New Delhi

In the result, the appeals of the assessees are allowed and that of the department are dismissed

ITA 6208/DEL/2014[2009-10]Status: DisposedITAT Delhi24 Mar 2017AY 2009-10

Bench: Sh. N. K. Saini, Am & Smt. Beena Pillai, Jm Ita Nos. 6208 & 6209/Del/2014 : Asstt. Years : 2009-10 & 2010-11 Victory Dwellings Pvt. Ltd., Vs Acit, 208, Gupta Tower, Azadpur Central Circle-09, Commercial Complex, Azadpur, New Delhi New Delhi-110033 (Appellant) (Respondent)

…/Del/2012 order dated 27.07.2016 (ITAT, Del.) " Narsi Creations Vs DCIT in ITA No. 3186, 3188 to 3194 of 2013 order dated 10.05.2016 (ITAT, Del.) " Nageshwar Investment Ltd. in ITA No. 5393/Del/2012 (ITAT, Del.) " Natural Products Bio Tech Ltd. Vs DCIT (2015) 153 ITD 58 (Del. Trib.) " Andaman Timber Industries Vs CCE in Civil Appeal No. 4228 of 2006 order dated 02.09.2015 (Hon’ble SC) " Prakash Chand Nahata Vs Union of India 163 CTR 310 (SC) " Kishan Chand Chellaram Vs CIT 125 ITR 713 (SC) " CIT Vs SMC Share Brokers Ltd. 288 ITR 345 (Del.) " Alok Aggarwal Vs DCIT (2000) 67 TTJ 109 (Del.) 12. It was further submit…

M/S. Lairy Distributors Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result, all the appeals of the assessees stand allowed on legal grounds Nos

ITA 6947/DEL/2014[2006-07]Status: DisposedITAT Delhi27 Jan 2016AY 2006-07

Bench: Shri Chandra Mohan Garg & Shri L.P. Sahu

For Appellant: Shri Salil Aggarwal, AdvFor Respondent: Shri Ramesh Chandra, CIT-DR

Section 143(3)Section 153C

…/2013. 9. Copy of order of Hon’ble ITAT Delhi in 53K-53U the case of M/s Devi Dayal Petro Chemicals Pvt. Ltd vs DCIT in ITA No. 5435, 5436/Del/2013. 10. Copy of order of Hon’ble ITAT Delhi in 54-65 the case of Natural Products Bio Tech Ltd. v DCIT reported in 153 ITD 58. 11. Copy of order of Hon’ble ITAT Panaji in 66-75 the case of Smt. Sunita Bai vs DCIT reported in 68 SOT 98 (URO). 12. Copy of order of Hon’ble ITAT Panaji in 76-85 the case of Smt. Lakshmi Singh vs DCIT reported in 68 SOT 26 (URO). 13. Copy of order of Hon’ble ITAT Delhi in 86-91 the case of DCIT vs Qualitron Commodities (P) Ltd. reported in 167…