1. Mahavir Multitrade (P.) Ltd. v. DCIT

113 Taxmann.com 261Reported decision2020#10989 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing 1. Mahavir Multitrade (P.) Ltd. v. DCIT

1. Mahavir Multitrade (P.) Ltd. v. DCIT (113 Taxmann.com 261) — Cited in 9 Judgments | BharatTax