1. Mahaveer Prasad Jain v. PCIT

153 Taxmann.com 207Reported decision2023#22743 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2023 to 2024.

Judgments citing 1. Mahaveer Prasad Jain v. PCIT

Alok Vijawat, Jaipur vs. PCIT, Udaipur

ITA 605/JPR/2024[2019-20]Status: DisposedITAT Jaipur13 Dec 2024AY 2019-20

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri Devang Gargieya, AdvocateFor Respondent: Ms. Alka Gautam, CIT-DR

Section 133ASection 142(1)Section 143(2)Section 143(3)Section 263

…1 आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh]U;kf;dlnL; ,oaJhjkBksMdeys'kt;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 605/JP/2024 fu/kZkj.ko"kZ@AssessmentYear : 2019-20 Shri Alok Vijawat cuke The PCIT Vs. Udaipur Station Road, Masjid Ke Samne Bhawani Mandi, Jhalawar 326 502 LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AERPV0538 B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Devang Gargieya, Advocate jktLo dh vksjls@Revenue by: M…

M/S. Ganga Electricals, Nashik vs. Principal Commissioner of Income-Tax.-1, Nashik

In the result, the appeal filed by the assessee is allowed

ITA 215/PUN/2022[2017-18]Status: DisposedITAT Pune26 Jul 2024AY 2017-18

Bench: Shri Rama Kanta Panda & Ms. Astha Chandra

For Appellant: Shri Sanket M. JoshiFor Respondent: Shri Pankaj Kumar

Section 142(1)Section 143(2)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.No.215/PUN/2022 Assessment Year 2017-18 M/s. Ganga Electricals, Pr.CIT, Nashik-1 Gala No.1 to 5, Bhakti Sankul, Indrakund, Panchawati, vs. Nashik – 422 003 Maharashtra PAN : AAFFG8921M (Appellant) (Respondent) For Assessee : Shri Sanket M. Joshi For Revenue : Shri Pankaj Kumar Date of Hearing : 18.06.2024 Date of Pronouncement : 26.07.2024 ORDER PER RAMA KANTA PANDA, V.P. : This appeal filed by the assessee is directed against the order dated 21.03.2022 passed u/s.…

Rajaram Ganapati Bhat, Yellapur vs. Income Tax Officer, Ward-1(1), Hubli

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 221/BANG/2023[2017-18]Status: DisposedITAT Bangalore26 Sept 2023AY 2017-18

For Appellant: Shri Ravi Shankar, AdvocateFor Respondent: Shri Ganesh R Ghale, Advocate – Standing

Section 154Section 234Section 234ASection 250Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ , SMC, BENCH: BANGALORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year: 2017-18 Shri Rajaram Ganapati Bhat, The Income Tax Officer, Kedar Balagar, Ward-1(1), Yellapur, Uttara Kannada, Hubli. Vs. Yellapur-581 359. PAN No. – ANXPB 7490 B APPELLANT RESPONDENT Assessee by : Shri Ravi Shankar, Advocate Revenue by : Shri Ganesh R Ghale, Advocate – Standing Counsel for Revenue Date of Hearing : 25.09.2023 Date of Pronouncement : 26.09.2023 O R D E R PER LAXMI PRASAD SAHU, ACCOUNTANT MEMBER: This appeal filed by the assessee is against the order dated 06.01.20…