(1) German Remedies Ltd. v. DCIT

263 Taxmann 626High Court2019#17447 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2020 to 2024.

Judgments citing (1) German Remedies Ltd. v. DCIT

Reliable Vinimay (P) Ltd., Kolkata vs. ITO, Ward-4(1), Kolkata.

In the result, the appeal of the assessee stands allowed

ITA 695/KOL/2023[2011-12]Status: DisposedITAT Kolkata12 Mar 2024AY 2011-12

Bench: Shri Sanjay Garg & Dr. Manish Boradi.T.A. No. 695/Kol/2023 Assessment Year: 2011-2012 Reliable Vinimay Private Limited,………..….Appellant Kaveri House, 132/1, Mahatma Gandhi Road, 5Th Floor, Kolkata-700001 [Pan:Aadcr7841N] -Vs.- Income Tax Officer,……………………………....Respondent Ward-7(1), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances By: Shri Manoj Kataruka, A.R. & Shri Rajeev Kumar Choudhury, Advocate, Appeared On Behalf Of The Assessee Shri B.K. Singh, Jcit Sr. Dr, Appeared On Behalf Of The Revenue Date Of Concluding The Hearing: December 13, 2023 Date Of Pronouncing The Order: March 12, 2024 O R D E R

Section 147Section 148Section 68

…ITA No. 695/KOL/2023 Assessment Year: 2011-2012 Reliable Vinimay Private Limited THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Sanjay Garg, Judicial Member & Dr. Manish Borad, Accountant Member I.T.A. No. 695/KOL/2023 Assessment Year: 2011-2012 Reliable Vinimay Private Limited,………..….Appellant Kaveri House, 132/1, Mahatma Gandhi Road, 5th Floor, Kolkata-700001 [PAN:AADCR7841N] -Vs.- Income Tax Officer,……………………………....Respondent Ward-7(1), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances by: Shri Manoj Kataruka, A.R. and Shri Rajeev Kumar Choudhury, Advocate, ap…

Johnson & Johnson Ltd, Mumbai vs. Addl CIT Large Taxpayer Unit, Mumbai

In the result, the appeal of the assessee is allowed in the terms aforesaid

ITA 4912/MUM/2013[2004-05]Status: DisposedITAT Mumbai10 Aug 2020AY 2004-05

Bench: Shri Vikas Awasthy & Shri Manoj Kumar Aggarwalआअसं. 4912/मुं/2013 ("न.व.2004-05) Johnson & Johnson Private Limited (Earlier Known As Johnson & Johnson Limited) 501, Arena Space, Off Jvlr, Behind Majas Bus Depot, Jogeshwari (East) Mumbai 400 060 Pan: Aaacj0866E ...... अपीलाथ" /Appellant बनाम Vs. Additional Commissioner Of Income Tax, Large Taxpayer Unit, 29Th Floor, Centre No.1, World Trade Centre, Cuffe Parade, Mumbai 400 005 ..... ""तवाद"/Respondent

For Appellant: Shri Rajan VoraFor Respondent: Shri Akhtar H. Ansari
Section 143(3)Section 147Section 148Section 234B

…आयकर अपील"य अ"धकरण मुंबई पीठ “के ”, मुंबई "ी "वकास अव"थी, "या"यक सद"य एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आअसं. 4912/मुं/2013 ("न.व.2004-05) Johnson & Johnson Private Limited (Earlier known as Johnson & Johnson Limited) 501, Arena Space, Off JVLR, Behind Majas Bus Depot, Jogeshwari (East) Mumbai 400 060 PAN: AAACJ0866E ...... अपीलाथ" /Appellant बनाम Vs. Additional Commissioner of Income Tax, Large Taxpayer Unit, 29th Floor, Centre No.1, World Trade Centre,…

(1) German Remedies Ltd. v. DCIT (263 Taxmann 626) — Cited in 5 Judgments | BharatTax