(1) CWT v. K.B. Pradhan (1981) 130 ITR 393(Ori.) (2) K.P. Varghese v. ITO

38 Taxmann 31High Court#24751 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2017.

Judgments citing (1) CWT v. K.B. Pradhan (1981) 130 ITR 393(Ori.) (2) K.P. Varghese v. ITO

DCIT Cir 3(1), Mumbai vs. Vembu Vaidyanathan, Mumbai

The appeal of the Revenue is dismissed

ITA 5749/MUM/2013[2009-10]Status: DisposedITAT Mumbai28 Oct 2015AY 2009-10

Bench: Shri Joginder Singh & Shri Ramit Kocharassessment Year: 2009-10 Dcit, Shri Vembu Vaidyanathan, Circle-3(1), B-1602, Beaumonde बनाम/ Room No.607, 6Th Floor, Apartments, Appa Saheb Vs. Aayakar Bhavan, Marathe Marg, Prabhadevi, Mumbai-400020 Mumbai-400028 (राज"व /Revenue) ("नधा"रती /Assessee) Pan. No.Aaipv5796J Shri B. Yadagiri-Dr राज"व क" ओर से / Revenue By "नधा"रती क" ओर से / Assessee By Shri Vijay C. Kothari

Section 4(1)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,एफ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी रिमत कोचर, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Ramit Kochar, Accountant Member Assessment Year: 2009-10 DCIT, Shri Vembu Vaidyanathan, Circle-3(1), B-1602, Beaumonde बनाम/ Room No.607, 6th Floor, Apartments, Appa Saheb Vs. Aayakar Bhavan, Marathe Marg, Prabhadevi, Mumbai-400020 Mumbai-400028 (राज"व /Revenue) ("नधा"रती /Assessee) PAN. No.AAIPV5796J Shri B. Yadagiri-DR राज"व क" ओर से / Revenue by "नधा"रती क" ओर से / Assessee by Shri Vija…

ITO WD 3(4), Thane vs. Uday Kashinath Sathe, Thane

The appeal of the Revenue is dismissed

ITA 2343/MUM/2014[2009-10]Status: DisposedITAT Mumbai21 Oct 2015AY 2009-10

Bench: Shri Joginder Singh & Shri Ramit Kocharassessment Year: 2009-10 Income Tax Officer, Shri Uday Kashinath Sathe, Ward-3(4), 403,404, Happy Valley Phase बनाम/ Room No.9, B-Wing, Vi, Manpada, Vs. 6Th Floor, Ashar It Park, Nr. Tikujiniwadi, Wagle Estate, Thane-400604 Thane(W)-400604 (राज"व /Revenue) ("नधा"रती /Assessee) Pan. No.Adups7623L

Section 2Section 2(47)Section 54E

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,एफ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी रिमत कोचर, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Ramit Kochar, Accountant Member Assessment Year: 2009-10 Income Tax Officer, Shri Uday Kashinath Sathe, Ward-3(4), 403,404, Happy Valley Phase बनाम/ Room No.9, B-Wing, VI, Manpada, Vs. 6th floor, Ashar IT Park, Nr. Tikujiniwadi, Wagle Estate, Thane-400604 Thane(W)-400604 (राज"व /Revenue) ("नधा"रती /Assessee) PAN. No.ADUPS7623L राज"व क" ओर से / Revenue by Ms. R.M. Madhavi-DR "नधा"रती क" ओर…

(1) CWT v. K.B. Pradhan (1981) 130 ITR 393(Ori.) (2) K.P. Varghese v. ITO (38 Taxmann 31) — Cited in 3 Judgments | BharatTax