1. CIT v. Ramaniyam Homes P Ltd (Madras High Court)

287 CTR 200High Court2016#20309 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Judgments citing 1. CIT v. Ramaniyam Homes P Ltd (Madras High Court)

Sumangal Glass Pvt. Ltd., Bhachau vs. DCIT, Circle-4(1)(1), Ahmedabad

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 2636/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad12 Jan 2024AY 2012-13

Bench: Shri Waseem Ahmed & Shri Siddhartha Nautiyalआयकरअपीलसं./Ita No. 2636/Ahd/2017 धििाधरणवरध/Asstt. Year: 2012-2013 Sumangal Glass Pvt. Ltd., D.C.I.T, Plot No.617/1-618-620, Vs. Circle-4(1)(1), Nh-8A,Po.Samakhiyari Ahmedabad (Piprapati), Bhachau Taluka, Samakhiyari-370150. Pan: Aaics6992G

For Appellant: Shri Manish J Shah, with Shri Rushin Patel, ARsFor Respondent: Shri Ashok Kumar Suthar, Sr. DR
Section 194CSection 36(1)(va)Section 40

…आयकरअपीलीयअधिकरण, अहमदाबादनयायपीी IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 2636/AHD/2017 धििाधरणवरध/Asstt. Year: 2012-2013 Sumangal Glass Pvt. Ltd., D.C.I.T, Plot No.617/1-618-620, Vs. Circle-4(1)(1), NH-8A,PO.Samakhiyari Ahmedabad (PIPRAPATI), Bhachau Taluka, Samakhiyari-370150. PAN: AAICS6992G (Applicant) (Respondent) Assessee by : Shri Manish J Shah, with Shri Rushin Patel, ARs Revenue by : Shri Ashok Kumar Suthar, Sr. DR सुिवाईकीतारीख/Date of Hearing : 11/01/2024 घोरणाकीतारीख/Da…

M/S. Simpson Unitech Wireless (P) Ltd., New Delhi vs. ITO, New Delhi

In the result, the appeals of the assessees are allowed and the appeal of the Revenue is dismissed

ITA 1953/DEL/2014[2009-10]Status: DisposedITAT Delhi08 Nov 2019AY 2009-10

Bench: Shri Amit Shukla & Shri Dr. B.R.R. Kumar

For Appellant: Shri Salil Agrawal, Adv. ShriFor Respondent: Shri S.S. Rana CIT-DR
Section 28Section 3

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI Dr. B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.A. No.1953/DEL/2014 Assessment Year: 2009-10 M/s. Simpson Unitech vs. ITO, Ward-8(4), Wireless (P) Ltd., New Delhi. Basement-6, Community Centre, Saket, New Delhi.. TAN/PAN: AABCC4864E (Appellant) (Respondent) Assessment Year: 2009-10 M/s. Cestos Unitech vs. ITO, Ward-8(4), Wireless (P) Ltd., New Delhi. Basement-6, Community Centre, Saket, New Delhi.. TAN/PAN: AADCC 4925C (Appellant) (Respondent) Assessment Year: 2009-10 DCIT, vs. Acorus Wireless Unitech Cir…

M/S. Acorus Unitech Wireless Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result, the appeals of the assessees are allowed and the appeal of the Revenue is dismissed

ITA 2989/DEL/2017[2009-10]Status: DisposedITAT Delhi08 Nov 2019AY 2009-10

Bench: Shri Amit Shukla & Shri Dr. B.R.R. Kumar

For Appellant: Shri Salil Agrawal, Adv. ShriFor Respondent: Shri S.S. Rana CIT-DR
Section 28Section 3

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI Dr. B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.A. No.1953/DEL/2014 Assessment Year: 2009-10 M/s. Simpson Unitech vs. ITO, Ward-8(4), Wireless (P) Ltd., New Delhi. Basement-6, Community Centre, Saket, New Delhi.. TAN/PAN: AABCC4864E (Appellant) (Respondent) Assessment Year: 2009-10 M/s. Cestos Unitech vs. ITO, Ward-8(4), Wireless (P) Ltd., New Delhi. Basement-6, Community Centre, Saket, New Delhi.. TAN/PAN: AADCC 4925C (Appellant) (Respondent) Assessment Year: 2009-10 DCIT, vs. Acorus Wireless Unitech Cir…

DCIT, New Delhi vs. M/S. Acorus Wireless Unitech Pvt. Ltd., New Delhi

In the result, the appeals of the assessees are allowed and the appeal of the Revenue is dismissed

ITA 2075/DEL/2017[2009-10]Status: DisposedITAT Delhi08 Nov 2019AY 2009-10

Bench: Shri Amit Shukla & Shri Dr. B.R.R. Kumar

For Appellant: Shri Salil Agrawal, Adv. ShriFor Respondent: Shri S.S. Rana CIT-DR
Section 28Section 3

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI Dr. B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.A. No.1953/DEL/2014 Assessment Year: 2009-10 M/s. Simpson Unitech vs. ITO, Ward-8(4), Wireless (P) Ltd., New Delhi. Basement-6, Community Centre, Saket, New Delhi.. TAN/PAN: AABCC4864E (Appellant) (Respondent) Assessment Year: 2009-10 M/s. Cestos Unitech vs. ITO, Ward-8(4), Wireless (P) Ltd., New Delhi. Basement-6, Community Centre, Saket, New Delhi.. TAN/PAN: AADCC 4925C (Appellant) (Respondent) Assessment Year: 2009-10 DCIT, vs. Acorus Wireless Unitech Cir…