1. CIT v. Punjab Tractors Co-op. Multipurpose Society Ltd.

95 Taxmann 579High Court1997#14516 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2015 to 2022.

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Judgments citing 1. CIT v. Punjab Tractors Co-op. Multipurpose Society Ltd.