1. CIT v. Kichha Sugars

36 Taxmann.com 54Reported decision#24659 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing 1. CIT v. Kichha Sugars

ACIT Central Circle2(1), Hyderabad vs. Madhucon Projects Limited, Hyderabad

In the result, appeal of the revenue is dismissed

ITA 722/HYD/2020[2014-15]Status: DisposedITAT Hyderabad13 Apr 2022AY 2014-15

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahus.No.

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Vijay Bhaskar Reddy
Section 115JSection 143(2)Section 143(3)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER S.No. ITA No. AY Appellant Respondent 1 637/Hyd/2020 2017- Asst. Madhucon 18 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central Circle – 2(1), Hyderabad PAN – AABCM 4757A 2 710/Hyd/2020 2017- Madhucon Dy. 18 Projects Ltd., Commissioner of Hyderabad. Income-tax, Central Circle – PAN – AABCM 4757A 2(1), Hyderabad 3 722/Hyd/2020 2014- Asst. Madhucon 15 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central…

Madhucon Projects Limited, Hyderabad vs. Dy.Commissioner of Income Tax, Central Circle -2(1), Hyderabad

In the result, appeal of the revenue is dismissed

ITA 710/HYD/2020[2017-18]Status: DisposedITAT Hyderabad13 Apr 2022AY 2017-18

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahus.No.

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Vijay Bhaskar Reddy
Section 115JSection 143(2)Section 143(3)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER S.No. ITA No. AY Appellant Respondent 1 637/Hyd/2020 2017- Asst. Madhucon 18 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central Circle – 2(1), Hyderabad PAN – AABCM 4757A 2 710/Hyd/2020 2017- Madhucon Dy. 18 Projects Ltd., Commissioner of Hyderabad. Income-tax, Central Circle – PAN – AABCM 4757A 2(1), Hyderabad 3 722/Hyd/2020 2014- Asst. Madhucon 15 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central…

Asst. Commissioner of Income Tax, Central Circle-2(1), Hyderabad vs. Madhucon Projects Limited, Hyderabad

In the result, appeal of the revenue is dismissed

ITA 637/HYD/2020[2017-18]Status: DisposedITAT Hyderabad13 Apr 2022AY 2017-18

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahus.No.

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Vijay Bhaskar Reddy
Section 115JSection 143(2)Section 143(3)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER S.No. ITA No. AY Appellant Respondent 1 637/Hyd/2020 2017- Asst. Madhucon 18 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central Circle – 2(1), Hyderabad PAN – AABCM 4757A 2 710/Hyd/2020 2017- Madhucon Dy. 18 Projects Ltd., Commissioner of Hyderabad. Income-tax, Central Circle – PAN – AABCM 4757A 2(1), Hyderabad 3 722/Hyd/2020 2014- Asst. Madhucon 15 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central…

1. CIT v. Kichha Sugars (36 Taxmann.com 54) — Cited in 3 Judgments | BharatTax