1. CIT v. AnkitechPvt Ltd.

220 Taxmann 209High Court2014#9763 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2019.

Judgments citing 1. CIT v. AnkitechPvt Ltd.

ALANG AUTO & GENERAL ENGINEERING,NEW DELHI vs. DCIT, CIRCLE- 2, GHAZIABAD

In the result, the appeal of the assessee in ITA No

ITA 6368/DEL/2017[2010-11]Status: DisposedITAT Delhi22 Jul 2019AY 2010-11

Bench: Shri N.K. Billaiya & Shri Laliet Kumar[Assessment Year: 2010-11]

For Appellant: Shri Satyajeet Goyal, CAFor Respondent: Smt. Rinku Singh, Sr. DR
Section 143(3)Section 2(22)(e)Section 271(1)(c)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘A’ BENCH, NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER, AND SHRI LALIET KUMAR, JUDICIAL MEMBER [Assessment Year: 2010-11] Alang Auto & general Engineering Vs. The Dy. C.I.T 4, Navyug Market Circle 2 Ghaziabad Ghaziabad PAN : AABCA 9279 R [Appellant] [Respondent] Date of Hearing : 22.07.2019 Date of Pronouncement : 22 .07.2019 Assessee by : Shri Satyajeet Goyal, CA Revenue by : Smt. Rinku Singh, Sr. DR ORDER PER N.K. BILLAIYA, ACCOUNTANT MEMBER, With this appeal the assessee has challenged the order of the CIT(A), Ghaziabad dated 05.07.2017…

DCIT, CIRCLE-3(1), KOLKATA, KOLKATA vs. M/S NILACHAL IRON & POWER LTD., KOLKATA

Appeal are dismissed

ITA 1774/KOL/2016[2006-07]Status: DisposedITAT Kolkata19 Mar 2019AY 2006-07

Bench: Hon’Ble Shri S.S. Godara, Jm & Shri M. Balaganesh, Am] I.T.A No.1774/Kol/2016 A.Y 2006-07 D.C.I.T, Cir-3(1), Kolkata Vs. M/S. Nilachal Iron & Power Ltd Pan: Aabcn 5428K (Appellant/Department) (Respondent/Assessee) I.T.A No.1718/Kol/2016 A.Y 2007-08 A.C.I.T, C.C 4(1), Kolkata Vs. M/S. Nilachal Iron & Power Ltd Pan: Aabcn 5428K (Appellant/Department) (Respondent/Assessee) For The Appellant : Smt. Ranu Biswas, Addl. Cit, Ld. Sr.Dr For The Respondent : Smt. Shikha Agarwal, Aca, Ld.Ar

For Appellant: Smt. Ranu Biswas, Addl. CIT, ld. Sr.DRFor Respondent: Smt. Shikha Agarwal, ACA, ld.AR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL , “ A” BENCH : KOLKATA [Before Hon’ble Shri S.S. Godara, JM & Shri M. Balaganesh, AM] I.T.A No.1774/Kol/2016 A.Y 2006-07 D.C.I.T, Cir-3(1), Kolkata Vs. M/s. Nilachal Iron & Power Ltd PAN: AABCN 5428K (Appellant/department) (Respondent/Assessee) I.T.A No.1718/Kol/2016 A.Y 2007-08 A.C.I.T, C.C 4(1), Kolkata Vs. M/s. Nilachal Iron & Power Ltd PAN: AABCN 5428K (Appellant/department) (Respondent/Assessee) For the Appellant : Smt. Ranu Biswas, Addl. CIT, ld. Sr.DR For the Respondent : Smt. Shikha Agarwal, ACA, ld.AR Date of Hearing : 27-12-2018 Date of Pronouncement: 1…

NEHA HOME BUILDERS PVT. LTD.,MUMBAI vs. DCIT 13(1)(1), MUMBAI

ITA 3157/MUM/2018[2013-14]Status: DisposedITAT Mumbai05 Oct 2018AY 2013-14

Bench: Shri R.C.Sharma, Am & Shri Amarjit Singh, Jm M/S. Neha Home Builders Pvt. Ltd., Vs. Dcit – 13(1)(1) 801, Hubtown Solaris Mumbai N.S. Phadke Marg, Off. Teli Galli Near Andheri Flyover Andheri (E), Mumbai – 400 069 Pan/Gir No.Aaccn7092E Appellant) .. Respondent)

Section 143(3)Section 2(22)Section 2(22)(e)Section 234BSection 27

…IN THE INCOME TAX APPELLATE TRIBUNAL “B ”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI AMARJIT SINGH, JM M/s. Neha Home Builders Pvt. Ltd., Vs. DCIT – 13(1)(1) 801, Hubtown Solaris Mumbai N.S. Phadke Marg, Off. Teli Galli Near Andheri Flyover Andheri (E), Mumbai – 400 069 PAN/GIR No.AACCN7092E Appellant) .. Respondent) Assessee by Shri Vimal Punmiya Revenue by Shri Purushottam Tripuri Date of Hearing 10/07/2018 Date of Pronouncement 05/10/2018 आदेश / O R D E R PER R.C.SHARMA (A.M): This is an appeal filed by assessee against the order of CIT(A)-21, Mumbai dated 06/03/2018 for A.Y.2013-14 in the matter o…

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, GUNTUR vs. SAKUNTHALA MADALA, GUNTUR

In the result, appeals of the Revenue are dismissed

ITA 190/VIZ/2018[2009-10]Status: DisposedITAT Visakhapatnam12 Sept 2018AY 2009-10

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.187/Viz/2018 & 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A.No.189/Viz/2018 & 190/Viz/2018 (धििाारणिर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Smt.Sakunthala Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9450F] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलाथी की ओरसे/ Appellant By : Shri Ch.Sanjeev, Dr प्रत्यार्थी की ओर से/ Respondent By : Shri M Madhusudan, Ar सुनवाई की तारीख / Date Of Hearing : 04.09.2018 12 .09.2018 घोषणा की तारीख/Date Of Pronouncement :

For Appellant: Shri Ch.Sanjeev, DRFor Respondent: Shri M Madhusudan, AR
Section 2(22)(e)

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर ससह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.187/Viz/2018 and 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 and 2009-10 respectively) The ACIT, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1st Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [PAN :ACVPM9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A…

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, GUNTUR vs. SAKUNTHALA MADALA, GUNTUR

In the result, appeals of the Revenue are dismissed

ITA 189/VIZ/2018[2008-09]Status: DisposedITAT Visakhapatnam12 Sept 2018AY 2008-09

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.187/Viz/2018 & 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A.No.189/Viz/2018 & 190/Viz/2018 (धििाारणिर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Smt.Sakunthala Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9450F] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलाथी की ओरसे/ Appellant By : Shri Ch.Sanjeev, Dr प्रत्यार्थी की ओर से/ Respondent By : Shri M Madhusudan, Ar सुनवाई की तारीख / Date Of Hearing : 04.09.2018 12 .09.2018 घोषणा की तारीख/Date Of Pronouncement :

For Appellant: Shri Ch.Sanjeev, DRFor Respondent: Shri M Madhusudan, AR
Section 2(22)(e)

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर ससह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.187/Viz/2018 and 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 and 2009-10 respectively) The ACIT, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1st Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [PAN :ACVPM9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A…

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, GUNTUR vs. SUDHAKAR MADALA, GUNTUR

In the result, appeals of the Revenue are dismissed

ITA 188/VIZ/2018[2009-10]Status: DisposedITAT Visakhapatnam12 Sept 2018AY 2009-10

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.187/Viz/2018 & 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A.No.189/Viz/2018 & 190/Viz/2018 (धििाारणिर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Smt.Sakunthala Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9450F] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलाथी की ओरसे/ Appellant By : Shri Ch.Sanjeev, Dr प्रत्यार्थी की ओर से/ Respondent By : Shri M Madhusudan, Ar सुनवाई की तारीख / Date Of Hearing : 04.09.2018 12 .09.2018 घोषणा की तारीख/Date Of Pronouncement :

For Appellant: Shri Ch.Sanjeev, DRFor Respondent: Shri M Madhusudan, AR
Section 2(22)(e)

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर ससह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.187/Viz/2018 and 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 and 2009-10 respectively) The ACIT, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1st Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [PAN :ACVPM9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A…

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, GUTNUR vs. SUDHAKAR MADALA, GUNTUR

In the result, appeals of the Revenue are dismissed

ITA 187/VIZ/2018[2008-09]Status: DisposedITAT Visakhapatnam12 Sept 2018AY 2008-09

Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.187/Viz/2018 & 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A.No.189/Viz/2018 & 190/Viz/2018 (धििाारणिर्ा/Assessment Year:2008-09 & 2009-10 Respectively) The Acit, Circle-1(1) Smt.Sakunthala Madala Guntur Janachaitanya Housing Pvt. Ltd. 1St Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [Pan :Acvpm9450F] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) अपीलाथी की ओरसे/ Appellant By : Shri Ch.Sanjeev, Dr प्रत्यार्थी की ओर से/ Respondent By : Shri M Madhusudan, Ar सुनवाई की तारीख / Date Of Hearing : 04.09.2018 12 .09.2018 घोषणा की तारीख/Date Of Pronouncement :

For Appellant: Shri Ch.Sanjeev, DRFor Respondent: Shri M Madhusudan, AR
Section 2(22)(e)

…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर ससह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.187/Viz/2018 and 188/Viz/2018 (धििाारण िर्ा/Assessment Year:2008-09 and 2009-10 respectively) The ACIT, Circle-1(1) Sri Sudhakar Madala Guntur Janachaitanya Housing Pvt. Ltd. 1st Floor, Pasumalai Complex 5/1 Aundelpet, Guntur [PAN :ACVPM9449E] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) आयकर अपील सं./I.T.A…

ACIT CIRCLE-2(1), GWALIOR vs. ROYAL AUTOMOBILES P LTD, GWALIOR

In the result, both the appeals of the revenue are dismissed

ITA 122/AGR/2017[2012-13]Status: DisposedITAT Agra07 Dec 2017AY 2012-13

Bench: The Ao.

Section 2(22)(e)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA Before: Shri A.D. Jain, Judicial Member And Shri Dr. Mitha Lal Meena, Accountant Member ITA Nos. 121 & 122/Agra/2017 A.Ys: 2011-12 & 2012-13 ACIT, Circle-2(1), vs. Royal Automobiles Pvt. Ltd., Gwalior Chandravadni, Jhansi Road, Gwalior PAN: AACCR 9514 K (Appellant) (Respondent) Appellant by Shri Waseem Arshad, Sr. DR Respondent by Shri Mahesh Agarwal, CA Date of Hearing 13/11/2017 Date of Pronouncement 07/12/2017 ORDER PER BENCH: These appeals by the Revenue are directed against the order dated 12.01.2017 passed by the CIT(A), Gwalior for the Assessment…

ACIT CIRCLE-2(1), GWALIOR vs. ROYAL AUTOMOBILES P LTD, GWALIOR

In the result, both the appeals of the revenue are dismissed

ITA 121/AGR/2017[2011-12]Status: DisposedITAT Agra07 Dec 2017AY 2011-12

Bench: The Ao.

Section 2(22)(e)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA Before: Shri A.D. Jain, Judicial Member And Shri Dr. Mitha Lal Meena, Accountant Member ITA Nos. 121 & 122/Agra/2017 A.Ys: 2011-12 & 2012-13 ACIT, Circle-2(1), vs. Royal Automobiles Pvt. Ltd., Gwalior Chandravadni, Jhansi Road, Gwalior PAN: AACCR 9514 K (Appellant) (Respondent) Appellant by Shri Waseem Arshad, Sr. DR Respondent by Shri Mahesh Agarwal, CA Date of Hearing 13/11/2017 Date of Pronouncement 07/12/2017 ORDER PER BENCH: These appeals by the Revenue are directed against the order dated 12.01.2017 passed by the CIT(A), Gwalior for the Assessment…

D.C.I.T., CIRCLE-2, GWALIOR vs. M/S PREM MOTORS PVT LTD., GWALIOR

The appeals of the department are dismissed

ITA 327/AGR/2014[2010-11]Status: DisposedITAT Agra16 Nov 2017AY 2010-11
Section 2(22)(e)Section 22Section 40A(2)(b)

…IN THE INCOME-TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA Before: Shri A.D. Jain, Judicial Member And Shri Dr. Mitha Lal Meena, Accountant Member ITA Nos. 322/Agra/2015 A.Ys: 2011-12 ACIT, Circle-2, vs. Prem Motors, Gwalior Kanwal Complex, A.G. Office Road, Gwalior. PAN : AABCP 2035 Q (Appellant) (Respondent) ITA Nos. 327/Agra/2014 A.Ys: 2010-11 DCIT, Circle-2, vs. Prem Motors, Gwalior Kanwal Complex, A.G. Office Road, Gwalior. PAN : AABCP 2035 Q (Appellant) (Respondent) Appellant by Shri Waseem Arshad, Sr. DR Respondent by Shri Mahesh Agarwal, CA Date of Hearing 23.10.2017 Date of Pronouncement 16.11.2017 ITA…

SABYASACHI DASGUPTA,KOLKATA vs. ITO WARD 36(3),, KOLKATA

In the result, appeal of assessee is dismissed

ITA 1495/KOL/2015[2006-07]Status: DisposedITAT Kolkata26 Oct 2016AY 2006-07

Bench: Shri K. Narasimha Chary, Jm & Dr. A. L. Saini, Am]

For Appellant: Shri T. P. Kar, FCAFor Respondent: Shri Abhijit Dutta, JCIT., Sr. DR
Section 143(1)Section 143(3)Section 147Section 148Section 2(22)(e)

…1 ITA Nos. 1495-1498/Kol/2015 Sabyasachi Dasgupta, AYs 2006-07-2009-10 IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH: KOLKATA [Before Shri K. Narasimha Chary, JM & Dr. A. L. Saini, AM] I.T.A Nos. 1495 to 1498/Kol/2015 Assessment Years: 2006-07 to 2009-10 Sabyasachi Dasgupta Vs. Income-tax Officer, Wd-36(3), Kolkata (PAN: ADLPD7800M) (Appellant) (Respondent) Date of hearing: 20.10.2016 Date of pronouncement: 26.10.2016 For the Appellant: Shri T. P. Kar, FCA For the Respondent: Shri Abhijit Dutta, JCIT., Sr. DR ORDER Per Shri K. Narasimha Chary, JM: All these appeals by assessee is arising out of common order of…