1) CIT, Salary Circle, Chennai v. S.R.Jeyashankra

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judgments rely on this decision, according to BharatTax’s citation analysis of 358,232 Indian tax judgments — from 2016 to 2021.

Judgments citing 1) CIT, Salary Circle, Chennai v. S.R.Jeyashankra

Shri Murali M. Natarajan, Chennai vs. DCIT, Ncc-21, Chennai

In the result, the appeal of the assessee is allowed

ITA 2811/CHNY/2019[2013-14]Status: DisposedITAT Chennai09 Aug 2021AY 2013-14

Bench: Shri V. Durga Rao & Shri G. Manjunathaआयकर अपील सं./I.T.A. No.2811/Chny/2019 िनधा"रण वष"/Assessment Year: 2013-14 Shri Murali M. Natrajan, The Deputy Commissioner Of 7, Rams Apartments, 78A, Ttk Road, Vs. Income Tax, Opp. Alwarpet Post Office, Non Corporate Circle 21 Chennai 600 018. Chennai 600 034. [Pan: Aanpm2599P] (अपीलाथ" /Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / Appellant By Shri Satish R. Mody, Advocate : ""थ" की ओर से/Respondent By Shri G. Johnson, Addl. Cit : सुनवाई की तारीख/ Date Of Hearing 04.08.2021 : घोषणा की तारीख /Date Of Pronouncement : 09.08.2021 आदेश /O R D E R Per V. Durga Rao: This Appeal Filed By The Assessee Is Directed Against The Order Of The Ld. Commissioner Of Income Tax (Appeals) 9, Chennai, Dated 25.07.2019 Relevant To The Assessment Year 2013-14. The Only Issue Involved In This Appeal Is Whether The Date Of Allotment Of Flat Or Date Of Acquisition Of The Property Has To Be Taken Into Consideration For Computing Capital Gain Tax.

Section 143(3)

…आयकर अपीलीय अिधकरण, ‘बी’ "ायपीठ, चे"ई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी वी. दुगा" राव, "ाियक सद" एवं "ी जी. मऺजुनाथा, लेखा सद" के सम" । Before Shri V. Durga Rao, Judicial Member & Shri G. Manjunatha, Accountant Member आयकर अपील सं./I.T.A. No.2811/Chny/2019 िनधा"रण वष"/Assessment Year: 2013-14 Shri Murali M. Natrajan, The Deputy Commissioner of 7, Rams Apartments, 78A, TTK Road, Vs. Income Tax, Opp. Alwarpet Post Office, Non Corporate Circle 21 Chennai 600 018. Chennai 600 034. [PAN: AANPM2599P] (अपीलाथ" /Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / Appellant by Shri Satish R. Mody, Adv…

ACIT, Cir-22, Kolkata vs. Mrs Sheela Chopra, Kolkata

ITA 169/KOL/2014[2006-07]Status: DisposedITAT Kolkata23 Feb 2017AY 2006-07

Bench: Shri Aby.T Varkey & Shri Waseem Ahmedassessment Year :2006-07 Acit, Circle-22, 169 V/S. Mrs. Sheela Chopra, A.J.C. Bose Road, 8Th R-604, The Residency, Floor, Kolkata-14 City Centre, Block Dc, Sector-1, Salt Lake City, Kolkata-700 064 [Pan No.Abwpc 6131 D] .. अपीलाथ" /Appellant ""यथ"/Respondent

Section 143(3)Section 2(47)(v)Section 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri Aby.T Varkey, Judicial Member and Shri Waseem Ahmed, Accountant Member Assessment Year :2006-07 ACIT, Circle-22, 169 V/s. Mrs. Sheela Chopra, A.J.C. Bose Road, 8th R-604, The Residency, Floor, Kolkata-14 City Centre, Block DC, Sector-1, Salt Lake City, Kolkata-700 064 [PAN No.ABWPC 6131 D] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri P.K. Mondal, Addl. CIT-DR अपीलाथ" क" ओर से/By Appellant Shri R.P. Agarwal, Senior Advocate & ""यथ" क" ओर से/By Respondent Shri Nira Seth, ACA सुनवाई क" तार"ख/Date of Hearing 31-01-2017 घोषणा क" तार"ख/Date of…

Utsav Jain, Kolkata vs. I.T.O, WD29(4), Kolkata

In the result, assessee’s appeal stands allowed

ITA 1514/KOL/2013[2009-2010]Status: DisposedITAT Kolkata08 Jun 2016AY 2009-2010

Bench: Shri Waseem Ahmed & Shri S.S.Viswanethra Raviassessment Year :2009-10 Utsav Jain V/S. Ito, Ward-29(4), 90C Alipur Road, Aaykar Bhawan, 2, Kolkata-700 027 Gariahat Road, [Pan No.Agrpj 4300 R] Kolkataa-700 068 .. अपीलाथ" /Appellant ""यथ"/Respondent

Section 143(3)Section 234BSection 234C

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri Waseem Ahmed, Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member Assessment Year :2009-10 Utsav Jain V/s. ITO, Ward-29(4), 90C Alipur Road, Aaykar Bhawan, 2, Kolkata-700 027 Gariahat Road, [PAN No.AGRPJ 4300 R] Kolkataa-700 068 .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Prasun Kr. Bhattacharya, FCA अपीलाथ" क" ओर से/By Appellant Shri Niloy Barun Som, JCIT, DR ""यथ" क" ओर से/By Respondent 16-05-2016 सुनवाई क" तार"ख/Date of Hearing 08-06-2016 घोषणा क" तार"ख/Date of Pronouncement आदेश /O R D E R PER Waseem Ahmed, Accountant…