1. CIT, Hyderabad v. Tilak Raj Kumar 6

56 Taxmann 36High Court2015#25268 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2023 to 2023.

Judgments citing 1. CIT, Hyderabad v. Tilak Raj Kumar 6

Ram Gopal, Hyderabad vs. ITO, Ward-8(2), Hyderabad

In the result, appeal filed by the assessee is partly allowed

ITA 572/HYD/2022[2010-11]Status: DisposedITAT Hyderabad14 Mar 2023AY 2010-11

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: C.A MrudulathaFor Respondent: Shri KPRR Murthy, DR
Section 131Section 143(2)Section 143(3)Section 147Section 148

…ITA Nos 514 571 and 572 of 2022 Ram Gopal Hyderabad आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA Nos. 571, 514 & 572/Hyd/2022 Assessment Years: 2008-09 to 2010-11 Shri Ram Gopal Vs. Income Tax Officer Hyderabad Ward 8(2) PAN:ACHPR8639M Hyderabad (Appellant) (Respondent) Assessee by: C.A Mrudulatha Revenue by: Shri KPRR Murthy, DR Date of hearing: 07/03/2023 Date of pronouncement: 14/03/2023 ORDER Per R.K. Panda, A.M ITA 571/Hyd/2022 is directed against the order dated 23…

Ram Gopal, Hyderabad vs. ITO Ward-8(2), Hyderabad

In the result, appeal filed by the assessee is partly allowed

ITA 571/HYD/2022[2008-09]Status: DisposedITAT Hyderabad14 Mar 2023AY 2008-09

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: C.A MrudulathaFor Respondent: Shri KPRR Murthy, DR
Section 131Section 143(2)Section 143(3)Section 147Section 148

…ITA Nos 514 571 and 572 of 2022 Ram Gopal Hyderabad आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA Nos. 571, 514 & 572/Hyd/2022 Assessment Years: 2008-09 to 2010-11 Shri Ram Gopal Vs. Income Tax Officer Hyderabad Ward 8(2) PAN:ACHPR8639M Hyderabad (Appellant) (Respondent) Assessee by: C.A Mrudulatha Revenue by: Shri KPRR Murthy, DR Date of hearing: 07/03/2023 Date of pronouncement: 14/03/2023 ORDER Per R.K. Panda, A.M ITA 571/Hyd/2022 is directed against the order dated 23…

Ram Gopal, Hyderabad vs. ITO Ward-8(2), Hyderabad

In the result, appeal filed by the assessee is partly allowed

ITA 514/HYD/2022[2009-10]Status: DisposedITAT Hyderabad14 Mar 2023AY 2009-10

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: C.A MrudulathaFor Respondent: Shri KPRR Murthy, DR
Section 131Section 143(2)Section 143(3)Section 147Section 148

…ITA Nos 514 571 and 572 of 2022 Ram Gopal Hyderabad आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA Nos. 571, 514 & 572/Hyd/2022 Assessment Years: 2008-09 to 2010-11 Shri Ram Gopal Vs. Income Tax Officer Hyderabad Ward 8(2) PAN:ACHPR8639M Hyderabad (Appellant) (Respondent) Assessee by: C.A Mrudulatha Revenue by: Shri KPRR Murthy, DR Date of hearing: 07/03/2023 Date of pronouncement: 14/03/2023 ORDER Per R.K. Panda, A.M ITA 571/Hyd/2022 is directed against the order dated 23…

1. CIT, Hyderabad v. Tilak Raj Kumar 6 (56 Taxmann 36) — Cited in 3 Judgments | BharatTax