1) B.A.R. Abdul Rehman Saheb v. ITO

100 ITR 541High Court1975#11977 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2021 to 2022.

Judgments citing 1) B.A.R. Abdul Rehman Saheb v. ITO

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Panyam Cement & Mineral Industris Limited, Nandyal

In the result, both the appeals by the Revenue are partly allowed and the C

ITA 1963/HYD/2018[2009-10]Status: DisposedITAT Hyderabad04 Jul 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri P.Vinod, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(1)Section 143(2)Section 147Section 148Section 2(24)Section 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Appellant ITA No. A.Y. Respondent/ Cross-Objector M/s.Panyam Asst.Commissioner 1039/Hyd/18 2006-07 Cements & Mineral of Income Tax, Industries Ltd., Circle-1, Nandyal 1963/Hyd/18 2009-10 Kurnool [PAN: AABCP2298M] C.O. No.41/HYD/2018 (in ITA No.1963/Hyd/2018) Assessment Year: 2009-10 M/s.Panyam Cements & Asst.Commissioner of Mineral Industries Ltd., Vs Income Tax, Nandyal Circle-1, [PAN: AABCP2298M] Kurnool (Appellant) (Respondent) For Assessee : Shri P.…

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Panyam Cements & Mineral Industries Limited, Nandyal

In the result, both the appeals by the Revenue are partly allowed and the C

ITA 1039/HYD/2018[2006-07]Status: DisposedITAT Hyderabad04 Jul 2022AY 2006-07

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri P.Vinod, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(1)Section 143(2)Section 147Section 148Section 2(24)Section 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Appellant ITA No. A.Y. Respondent/ Cross-Objector M/s.Panyam Asst.Commissioner 1039/Hyd/18 2006-07 Cements & Mineral of Income Tax, Industries Ltd., Circle-1, Nandyal 1963/Hyd/18 2009-10 Kurnool [PAN: AABCP2298M] C.O. No.41/HYD/2018 (in ITA No.1963/Hyd/2018) Assessment Year: 2009-10 M/s.Panyam Cements & Asst.Commissioner of Mineral Industries Ltd., Vs Income Tax, Nandyal Circle-1, [PAN: AABCP2298M] Kurnool (Appellant) (Respondent) For Assessee : Shri P.…

Toshali Cements Private Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-2(2), Hyderabad

In the result, all the appeals under consideration are dismissed in above terms

ITA 2346/HYD/2018[2014-15]Status: DisposedITAT Hyderabad02 Sept 2021AY 2014-15

Bench: Shri Satbeer Singh Godara & Laxmi Prasad Sahu

For Appellant: Shri V. Siva KumarFor Respondent: Shri Sunil Kumar Pandey
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 650 & 651/H/2015 and 463/Hyd/2017 Assessment Years: 2009-10, 2010-11 & 2012-13 M/s Toshali Cements Pvt. Vs. 1. Income-tax Officer, Ltd., Hyderabad. Ward – 2(2), Hyderabad. 2. DCIT, Circle – 2, Hyd. PAN – AABCT 8989K 3. ITO, Ward – 2(4), Hyd. (Appellant) (Respondent) Assessee by: Shri V. Siva Kumar Revenue by: Shri Sunil Kumar Pandey Date of hearing: 27/04/2021 Date of pronouncement: 02/09/2021 and Assessment Year: 201…

Toshali Cements Private Limited, Hyderabad vs. ITO, Ward-2(4), Hyderabad

In the result, all the appeals under consideration are dismissed in above terms

ITA 463/HYD/2017[2012-13]Status: DisposedITAT Hyderabad02 Sept 2021AY 2012-13

Bench: Shri Satbeer Singh Godara & Laxmi Prasad Sahu

For Appellant: Shri V. Siva KumarFor Respondent: Shri Sunil Kumar Pandey
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 650 & 651/H/2015 and 463/Hyd/2017 Assessment Years: 2009-10, 2010-11 & 2012-13 M/s Toshali Cements Pvt. Vs. 1. Income-tax Officer, Ltd., Hyderabad. Ward – 2(2), Hyderabad. 2. DCIT, Circle – 2, Hyd. PAN – AABCT 8989K 3. ITO, Ward – 2(4), Hyd. (Appellant) (Respondent) Assessee by: Shri V. Siva Kumar Revenue by: Shri Sunil Kumar Pandey Date of hearing: 27/04/2021 Date of pronouncement: 02/09/2021 and Assessment Year: 201…

Toshali Cements Private Limited, Hyd, Hyderabad vs. ITO, Ward-2(2), Hyderabad

In the result, all the appeals under consideration are dismissed in above terms

ITA 651/HYD/2015[2010-11]Status: DisposedITAT Hyderabad02 Sept 2021AY 2010-11

Bench: Shri Satbeer Singh Godara & Laxmi Prasad Sahu

For Appellant: Shri V. Siva KumarFor Respondent: Shri Sunil Kumar Pandey
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 650 & 651/H/2015 and 463/Hyd/2017 Assessment Years: 2009-10, 2010-11 & 2012-13 M/s Toshali Cements Pvt. Vs. 1. Income-tax Officer, Ltd., Hyderabad. Ward – 2(2), Hyderabad. 2. DCIT, Circle – 2, Hyd. PAN – AABCT 8989K 3. ITO, Ward – 2(4), Hyd. (Appellant) (Respondent) Assessee by: Shri V. Siva Kumar Revenue by: Shri Sunil Kumar Pandey Date of hearing: 27/04/2021 Date of pronouncement: 02/09/2021 and Assessment Year: 201…

Toshali Cements Private Limited, Hyd, Hyderabad vs. ITO, Ward-2(2), Hyderabad

In the result, all the appeals under consideration are dismissed in above terms

ITA 650/HYD/2015[2009-10]Status: DisposedITAT Hyderabad02 Sept 2021AY 2009-10

Bench: Shri Satbeer Singh Godara & Laxmi Prasad Sahu

For Appellant: Shri V. Siva KumarFor Respondent: Shri Sunil Kumar Pandey
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 650 & 651/H/2015 and 463/Hyd/2017 Assessment Years: 2009-10, 2010-11 & 2012-13 M/s Toshali Cements Pvt. Vs. 1. Income-tax Officer, Ltd., Hyderabad. Ward – 2(2), Hyderabad. 2. DCIT, Circle – 2, Hyd. PAN – AABCT 8989K 3. ITO, Ward – 2(4), Hyd. (Appellant) (Respondent) Assessee by: Shri V. Siva Kumar Revenue by: Shri Sunil Kumar Pandey Date of hearing: 27/04/2021 Date of pronouncement: 02/09/2021 and Assessment Year: 201…

Dy. Commissioner of Income Tax, Central Circle-1(1), Hyderabad vs. Lena Prasad Rao Patta, Hyderabad

In the result, both the appeals of the Revenue under consideration are dismissed in above terms

ITA 849/HYD/2019[2013-14]Status: DisposedITAT Hyderabad24 Aug 2021AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahuassessment Year: 2013-14 Income-Tax Officer, Ward – Vs. Ayesha Magdelene 7(1), Hyderabad. Komanpalli, Hyderabad. Pan – Adfpk 0621D (Appellant) (Respondent) Assessment Year: 2013-14 Income-Tax Officer, Ward – Vs. Lena Prasad Rao Patta, 7(1), Hyderabad. Hyderabad. Pan – Abfpl 6797 F (Appellant) (Respondent) Revenue By: Shri D. Srinivas Assessee By: Shri H. Srinivasulu Date Of Hearing: 19/07/2021 Date Of Pronouncement: 24/08/2021 O R D E R Per L.P. Sahu, A.M.: Both These Appeals Filed By The Revenue Are Directed Against Cit(A) – 11, Hyderabad’S Separate Orders Dated

For Appellant: Shri H. SrinivasuluFor Respondent: Shri D. Srinivas
Section 143(3)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year: 2013-14 Income-tax Officer, Ward – Vs. Ayesha Magdelene 7(1), Hyderabad. Komanpalli, Hyderabad. PAN – ADFPK 0621D (Appellant) (Respondent) Assessment Year: 2013-14 Income-tax Officer, Ward – Vs. Lena Prasad Rao Patta, 7(1), Hyderabad. Hyderabad. PAN – ABFPL 6797 F (Appellant) (Respondent) Revenue by: Shri D. Srinivas Assessee by: Shri H. Srinivasulu Date of hearing: 19/07/2021 Date of pronouncement: 24/0…

Income Tax Officer, Ward-7(1), Hyderabad vs. Ayesha Megdlene Komanapalli, Hyderabad

In the result, both the appeals of the Revenue under consideration are dismissed in above terms

ITA 848/HYD/2019[2013-14]Status: DisposedITAT Hyderabad24 Aug 2021AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahuassessment Year: 2013-14 Income-Tax Officer, Ward – Vs. Ayesha Magdelene 7(1), Hyderabad. Komanpalli, Hyderabad. Pan – Adfpk 0621D (Appellant) (Respondent) Assessment Year: 2013-14 Income-Tax Officer, Ward – Vs. Lena Prasad Rao Patta, 7(1), Hyderabad. Hyderabad. Pan – Abfpl 6797 F (Appellant) (Respondent) Revenue By: Shri D. Srinivas Assessee By: Shri H. Srinivasulu Date Of Hearing: 19/07/2021 Date Of Pronouncement: 24/08/2021 O R D E R Per L.P. Sahu, A.M.: Both These Appeals Filed By The Revenue Are Directed Against Cit(A) – 11, Hyderabad’S Separate Orders Dated

For Appellant: Shri H. SrinivasuluFor Respondent: Shri D. Srinivas
Section 143(3)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year: 2013-14 Income-tax Officer, Ward – Vs. Ayesha Magdelene 7(1), Hyderabad. Komanpalli, Hyderabad. PAN – ADFPK 0621D (Appellant) (Respondent) Assessment Year: 2013-14 Income-tax Officer, Ward – Vs. Lena Prasad Rao Patta, 7(1), Hyderabad. Hyderabad. PAN – ABFPL 6797 F (Appellant) (Respondent) Revenue by: Shri D. Srinivas Assessee by: Shri H. Srinivasulu Date of hearing: 19/07/2021 Date of pronouncement: 24/0…

1) B.A.R. Abdul Rehman Saheb v. ITO (100 ITR 541) — Cited in 8 Judgments | BharatTax