GURDEEP KAUR,NEW DELHI vs. DCIT CENTRAL CIRCLE, GHAZIABAD

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ITA 6218/DEL/2019Status: DisposedITAT Delhi31 May 2023AY 2017-182 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘B’, NEW DELHI

Before: SH. N. K. BILLAIYA & SH. ANUBHAV SHARMA

For Appellant: Ms. Gurdeep Kaur (Assessee)
Hearing: 31/05/2023Pronounced: 31/05/2023

This appeal by the assessee is preferred against the order of the CIT(A)-4, Kanpur dated 30.04.2019 pertaining to A.Y. 2017-18.

2.

The following application was filed by the authorized representative :-

3.

Noting the contents of the application the appeal is dismissed as withdrawn.

4.

Decision announced in the open court on 31.05.2023.

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