GURDEEP KAUR,NEW DELHI vs. DCIT CENTRAL CIRCLE, GHAZIABAD
ITA 6218/DEL/2019Status: DisposedITAT Delhi31 May 2023AY 2017-182 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘B’, NEW DELHI
Before: SH. N. K. BILLAIYA & SH. ANUBHAV SHARMA
For Appellant: Ms. Gurdeep Kaur (Assessee)
Hearing: 31/05/2023Pronounced: 31/05/2023
PER N. K. BILLAIYA, AM:
This appeal by the assessee is preferred against the order of the CIT(A)-4, Kanpur dated 30.04.2019 pertaining to A.Y. 2017-18.
2.
The following application was filed by the authorized representative :-
3.
Noting the contents of the application the appeal is dismissed as withdrawn. 4. Decision announced in the open court on 31.05.2023.
Sd/- Sd/- [ANUBHAV SHARMA] [N.K. BILLAIYA] JUDICIAL MEMBER ACCOUNTANT MEMBER Dated: .05.2023 *Neha* Copy forwarded to: 1. Appellant 2. Respondent 3. CITi 4. CIT(A) 5. DR
Asst. Registrar ITAT, New Delhi