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Income Tax Appellate Tribunal, DELHI BENCH ‘B’, NEW DELHI
Before: SH. PRADIP KUMAR KEDIA & SH. YOGESH KUMAR US
Date of hearing: 06/07/2023 Date of Pronouncement: 06/07/2023 ORDER PER PRADIP KUMAR KEDIA, AM:
This appeal by the assessee is preferred against the order of the CIT (Exemptions), Chandigarh dated 15.09.2020.
At the very outset the authorized representative of the assessee moved application for withdrawal of appeal which is reproduced hereunder:-