FREE PATHSHALA,GURGAON vs. CIT(E), CHANDIGARH
ITA 1864/DEL/2020Status: DisposedITAT Delhi06 July 20233 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘B’, NEW DELHI
Before: SH. PRADIP KUMAR KEDIA & SH. YOGESH KUMAR US
Hearing: 06/07/2023Pronounced: 06/07/2023
Date of hearing: 06/07/2023 Date of Pronouncement: 06/07/2023 ORDER PER PRADIP KUMAR KEDIA, AM:
This appeal by the assessee is preferred against the order of the CIT (Exemptions), Chandigarh dated 15.09.2020.
2.
At the very outset the authorized representative of the assessee moved application for withdrawal of appeal which is reproduced hereunder:-
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