AVININDER SINGH PURI,NEW DELHI vs. JCIT (OSD), CC-5, NEW DELHI

Order : 19.07.2023 ORDER PER BENCH : These appeals filed by the assessee are directed against the respective orders of ld. CIT (A) pertaining to respective assessment years. 2. At the outset of the hearing, assessee appeared in person and submitted that he is not willing to pursue the appeals and requested to withdraw the same. Accordingly, the appeals filed by the assessee are dismissed as withdrawn. Order pronounced in the open court on this 19th day of July, 2023.