CIMMCO LTD.,NEW DELHI vs. PCIT-2, NEW DELHI

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ITA 4897/DEL/2019Status: DisposedITAT Delhi07 August 2023AY 2014-153 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘B’, NEW DELHI

Before: SH. N. K. BILLAIYA & SH. YOGESH KUMAR US

Hearing: 07/08/2023Pronounced: 07/08/2023

This appeal by the assessee is preferred against the order of the CIT(A)-2, New Delhi dated 27.03.2019 pertaining to A.Y. 2014-15. 2. The authorized representative of the assessee filed following application :-

3.

Noting the contents of the application the appeal is dismissed as withdrawn.

4.

Decision announced in the open court 07.08.2023.

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