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INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs. THE DY.CIT.,CIRCLE-2(1)(1),, AHMEDABAD
INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs. THE DY.CIT.,CIRCLE-2(1)(1),, AHMEDABAD
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ITA 370/AHD/2016
Status: Disposed
ITAT Ahmedabad
24 May 2017
AY 2011-12
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INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-2(1)(1),, AHMEDABAD | BharatTax
