Little Fairy Limited, Nicosia vs ACIT | ITAT Delhi 2023

Income Tax Appellate Tribunal, [ DELHI BENCH “D” : DELHI ]

Before: SHRI G. S. PANNUSHRI CHALLA NAGENDRA PRASAD

For Appellant: Shri G. C. Srivastava, Shri Mayank Patwari; Adv.; &, Shri Kalrav Mehrotra, C.A.;

For Respondent: Ms. Prajna Paramita;

आदेश की �ितिलिप अ�ेिषत / Copy of Order Forwarded to:- 1. आवेदक / Assessee 2. राज� / Revenue 3. संबंिधत आयकर आयु� / Concerned CIT 4. आयकर आयु�- अपील / CIT (A)

I.T.A. Nos. 1511 & 1512/Del/2022

LITTLE FAIRY LIMITED,NICOSIA vs. ACIT, CIRCLE INT. TAX. 2(2)(1), DELHI

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