MULTIPLES GOOD FAITH FOUNDATION,DELHI vs. PR,CIT (EXEMPTION), DELHI

PDF · subscribers
ITA 2895/DEL/2022Status: DisposedITAT Delhi13 November 2023Bench: SHRI SHAMIM YAHYA (Accountant Member), SHRI KUL BHARAT (Judicial Member)2 pages

No AI summary yet for this judgment.

Income Tax Appellate Tribunal, DELHI BENCH ‘E’ : NEW DELHI

Hearing: 13.11.2023

PER SHAMIM YAHYA, ACCOUNTANT MEMBER :

1.

This appeal filed by the assessee is directed against the order of ld. CIT (Exemption), Delhi dated 21.09.2022.

2.

Vide letter dated 02.11.2023, assessee prayed for withdrawal of the present appeal. Accordingly, this appeal filed by the assessee is dismissed as withdrawn. Order pronounced in the open court on this 13TH day of November, 2023.

Recent GST High Court judgments

Search GST case law →