RAMESH GANDHI,NEW DELHI vs. DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 2643/DEL/2023Status: DisposedITAT Delhi06 December 2023AY 2019-20Bench: Sh. B. R. R. Kumar (Accountant Member)1 pages
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CORRIGENDUM In the last line of the para no. 7 of this order, the word “dismissed” be read as “cancelled”.
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