RAMESH GANDHI,NEW DELHI vs. DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 2638/DEL/2023Status: DisposedITAT Delhi06 December 2023AY 2012-13Bench: Sh. B. R. R. Kumar (Accountant Member)1 pages
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IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH 'SMC', NEW DELHI
Before Sh. B. R. R. Kumar, Accountant Member
ITA Nos. 2638 to 2644/Del/2023 Asstt. Years : 2012-13 & 2015-16 to 2020-21
Ramesh Gandhi, | Vs | DCIT, 67-68, Sector-25, Pocket-2, Rohini, | Central Circle-28, New Delhi-110085 | New Delhi-110055 (APPELLANT) | (RESPONDENT) PAN No. AETPG9908G
CORRIGENDUM
In the last line of the para no. 7 of this order, the word "dismissed" be read as "cancelled".
Sd/- (Dr. B. R. R. Kumar) ACCOUNTANT MEMBER
Dated: 06/12/2023
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