M/S CORPORATION BANK,PANAJI vs. INCOME TAX OFFICER, (TDS), WARD -1, PANAJI., PANAJI

IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH : PANAJI (THROUGH VIRTUAL HEARING) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI G.D. PADMAHSHALI, ACCOUNTANT MEMBER ITA.Nos.46 to 52/PAN./2019 Assessment Years 2011-2012 to 2017-2018 M/s. Corporation Bank, (Panaji Branch), John Paul The Income Tax Officer vs. Building, Dr. Atma Ram (TDS), Ward-1, Borkar Road, Panaji – Goa – 403 001. Panaji, Goa – 403001 PAN AAACC7245E (Appellant) (Respondent) For Assessee : Shri S. Ananthan And MS. Lalitha Rameswaran For Revenue : Shri N. Shrikanth Date of Hearing : 11.07.2023 Date of Pronouncement : 13.07.2023 ORDER PER BENCH :

The instant batch of seven appeals pertains to a single assessee viz., M/s. Corporation Bank, for assessment years 2011-2012 to 2017-2018. 2011-2012. All these cases arise against the CIT(A), Panaji-1, Panaji’s common order dated 20.12.2018, in case no.ITA.No. CIT(A), PNJ-1/10511, 10507, 10512, 10514, 10515, 10516 and 10517/2017-18, respectively, in proceedings u/sec.201(1) and 201(1A) of the Income Tax Act, 1961 (in short "the Act"); respectively.

Heard both the parties. Case files perused.

2 ITA.Nos.46 to 52/PAN./2019 M/s. Corporation Bank, Panaji Branch, Panaji Goa. 2. In the “lead” appeal ITA.No.46/PAN./2019 the assessee has filed it’s letter dated 11th July, 2023 seeking permission of the tribunal for withdrawal of the appeal which reads as under :

3 ITA.Nos.46 to 52/PAN./2019 M/s. Corporation Bank, Panaji Branch, Panaji Goa. 2.1. Similar letters dated 11th July, 2023 are filed in the remaining appeals i.e., ITA.Nos.47, 48, 49, 50, 51 & 52/PAN./ 2019 seeking permission of the tribunal for withdrawal of the appeals.

Order pronounced in the open court on 13.07.2023.