Loading judgment…
No AI summary yet for this case.
Income Tax Appellate Tribunal, PANAJI BENCH : PANAJI
Before: SHRI SATBEER SINGH GODARA & SHRI G.D. PADMAHSHALI
IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH : PANAJI (THROUGH VIRTUAL HEARING) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI G.D. PADMAHSHALI, ACCOUNTANT MEMBER ITA.Nos.46 to 52/PAN./2019 Assessment Years 2011-2012 to 2017-2018 M/s. Corporation Bank, (Panaji Branch), John Paul The Income Tax Officer vs. Building, Dr. Atma Ram (TDS), Ward-1, Borkar Road, Panaji – Goa – 403 001. Panaji, Goa – 403001 PAN AAACC7245E (Appellant) (Respondent) For Assessee : Shri S. Ananthan And MS. Lalitha Rameswaran For Revenue : Shri N. Shrikanth Date of Hearing : 11.07.2023 Date of Pronouncement : 13.07.2023 ORDER PER BENCH :
The instant batch of seven appeals pertains to a single assessee viz., M/s. Corporation Bank, for assessment years 2011-2012 to 2017-2018. 2011-2012. All these cases arise against the CIT(A), Panaji-1, Panaji’s common order dated 20.12.2018, in case no.ITA.No. CIT(A), PNJ-1/10511, 10507, 10512, 10514, 10515, 10516 and 10517/2017-18, respectively, in proceedings u/sec.201(1) and 201(1A) of the Income Tax Act, 1961 (in short "the Act"); respectively.
Heard both the parties. Case files perused.
2 ITA.Nos.46 to 52/PAN./2019 M/s. Corporation Bank, Panaji Branch, Panaji Goa. 2. In the “lead” appeal ITA.No.46/PAN./2019 the assessee has filed it’s letter dated 11th July, 2023 seeking permission of the tribunal for withdrawal of the appeal which reads as under :
3 ITA.Nos.46 to 52/PAN./2019 M/s. Corporation Bank, Panaji Branch, Panaji Goa. 2.1. Similar letters dated 11th July, 2023 are filed in the remaining appeals i.e., ITA.Nos.47, 48, 49, 50, 51 & 52/PAN./ 2019 seeking permission of the tribunal for withdrawal of the appeals.
The Learned DR has no objection.
In view of the above, we dismiss all the seven appeals of the assessee as withdrawn.
Order pronounced in the open court on 13.07.2023.