BALAJI FORMALIN PVT.LTD.,GANDHINAGAR vs. THE DY.CIT.,CENT.CIRCLE-1(3), AHMEDABAD

PDF · subscribers
ITA 470/AHD/2012Status: DisposedITAT Ahmedabad09 June 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →