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Smt. Shantiben Diyalbhai Patel… vs ITO | ITAT Surat 2022 | BharatTax

Home/SMT. SHANTIBEN DIYALBHAI PATEL,,SURAT vs. THE INCOME TAX OFFICER, WARD-4(2),, SURAT

SMT. SHANTIBEN DIYALBHAI PATEL,,SURAT vs. THE INCOME TAX OFFICER, WARD-4(2),, SURAT

ITA 2560/AHD/2015Status: DisposedITAT Surat13 April 2022AY 2007-08

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