SHRI SUNIL KUMAR SINHA,PATNA vs. ACIT, PATNA

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ITA 169/PAT/2013Status: DisposedITAT Patna24 August 2022AY 1992-931 pages

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and it is being pronounced today i.e., on 24th August, 2022, when both are available.

21.

In the result, appeals of the assessee are dismissed.

Order pronounced in the Court on 24th August, 2022 at Kolkata.

Sd/- Sd/-

(RAJESH KUMAR) (RAJPAL YADAV) ACCOUNTANT MEMBER VICE-PRESIDENT

Kolkata, Dated 24/08/2022 \*SC SrPs

आदेश कᳱ ᮧितिलिप अᮕेिषत/Copy of the Order forwarded to :

- 1. अपीलाथᱮ / The Appellant - 2. ᮧ᭜यथᱮ / The Respondent. - 3. संबंिधत आयकर आयुᲦ / Concerned Pr. CIT - 4. आयकर आयुᲦ)अपील (/ The CIT(A)- - 5. िवभागीय Ůितिनिध आयकर अपीलीय अिधकरण, पटना /DR,ITAT, Patna - 6. गाडᭅ फाईल /Guard file.

आदेशानुसार/ BY ORDER, TRUE COPY

Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Patna

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