SHRI SUNIL KUMAR SINHA,PATNA vs. ACIT, PATNA
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I.T.A. No. 168/Pat/2013 Assessment Year: 1991-92 & Assessment Year: 1992-93 Sunil Kumar Sinha 15 and it is being pronounced today i.e., on 24th August, 2022, when both are available.
In the result, appeals of the assessee are dismissed. Order pronounced in the Court on 24th August, 2022 at Kolkata. (RAJESH KUMAR) VICE-PRESIDENT Kolkata, Dated 24/08/2022 *SC SrPs आदेश क" "ितिलिप अ"ेिषत/Copy of the Order forwarded to : 1. अपीलाथ" / The Appellant
""यथ" / The Respondent. 3. संबंिधत आयकर आयु" / Concerned Pr. CIT 4. आयकर आयु")अपील (/ The CIT(A)- 5. िवभागीय "ितिनिध आयकर अपीलीय अिधकरण, पटना /DR,ITAT, Patna 6. गाड" फाईल /Guard file.
आदेशानुसार/ BY ORDER,
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