THE DCIT, CIRCLE-5 (OSD), AHMEDABAD vs. M/S. QX KPO SERVICES PVT. LIMITED, (FORMERLY KNOWN AS QUALITY BPO SERVICES PVT. LTD.), AHMEDABAD

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ITA 2323/AHD/2014Status: DisposedITAT Ahmedabad27 July 2017AY 2008-09

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