THE ACIT, CIRCLE-5, BARODA vs. SHRI SUDHAN G. KANITKAR, BARODA

PDF · subscribers
ITA 2225/AHD/2014Status: DisposedITAT Ahmedabad17 July 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →